High Courts29 Sept 2011Dismissed
National Insurance Company Limited Vs Ram Niwas and Others
Allahabad High Court · (2011) 11 ADJ 650
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147, 147(1), 147(3), 147(5)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 60 of 231
High Courts29 Sept 2011Dismissed
National Insurance Company Ltd. Vs Smt. Sunita and Others
Allahabad High Court · (2011) 11 ADJ 609
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(5), 149(1), 149(2), 163A
High Courts29 Sept 2011Dismissed
Commissioner of Income Tax Vs Dr. Indra Swaroop Bhatnagar
Allahabad High Court · (2012) 349 ITR 210
Income Tax Act, 1961 — Section 260A, 48, 50C, 50C(2), 55AWealth Tax Act, 1957 — Section 16A, 2, 23A, 24, 34AA
High Courts29 Sept 2011Allowed
Committee of Management Kashiraj Mahavidyalaya Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 586
Uttar Pradesh Intermediate Education Act, 1921 — Section 16D(4), 16D(6)
High Courts29 Sept 2011Dismissed
Iffco Tokio General Insurance Company Limited Vs Kamal Singh and Another
Allahabad High Court · (2011) 10 ADJ 176
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts29 Sept 2011Dismissed
Oriental Insurance Company Ltd. Vs Hanuman Yadav and Others
Allahabad High Court · (2011) 10 ADJ 139
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(3), 147(5), 149, 149(1), 149(2)
High Courts29 Sept 2011Dismissed
Dharmendra Singh Vs Jagdish Kumar
Allahabad High Court · (2011) 09 AHC CK 0273
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts29 Sept 2011Disposed Of
Kripal Singh Vs State of U.P.Thru Its Secy.and Others
Allahabad High Court · (2011) 09 AHC CK 0272
High Courts29 Sept 2011Disposed Of
Ajab Singh and another Vs State of U.P.and another
Allahabad High Court · (2011) 09 AHC CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Sept 2011Dismissed
Ram Shankar Yadav Vs State of U.P.Thru Secy.and Others
Allahabad High Court · (2011) 09 AHC CK 0251
High Courts29 Sept 2011Disposed Of
Sampat Devi Vs State of U.P.& Others
Allahabad High Court · (2011) 09 AHC CK 0246
High Courts29 Sept 2011Allowed
Vikas Agrawal and Others Vs Sanjay Bhatnagar and Others
Allahabad High Court · (2011) 09 AHC CK 0134
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, 100Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 176, 176, 331(1), 331(4)
High Courts29 Sept 2011
Sumer Singh and Others Vs Smt. Jamuni Devi and Others
Allahabad High Court · (2011) 10 ADJ 500 : (2012) 1 AWC 696
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 41 Rule 11, Order 9 Rule 13, 47
High Courts29 Sept 2011Allowed
Choudhary Jamna Das Uchchttar Madhyamik Vidyalaya, Mathkhera, Rampur Vs State of U.P.
Allahabad High Court · (2011) 9 ADJ 814 : (2012) 1 AWC 66
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(1)
High Courts29 Sept 2011Dismissed
Raghvendra Pratap Singh Vs Lahoori
Allahabad High Court · (2011) 10 ADJ 847
Motor Vehicles Act, 1988 — Section 173
High Courts29 Sept 2011Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Smt. Dan Devi and Others
Allahabad High Court · (2011) 11 ADJ 586
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(5), 149(1), 149(2), 149(7)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts29 Sept 2011Allowed
Pt. Rama Shanker Mishra Trust and Others Vs Union of India and Another
Allahabad High Court · (2011) 9 ADJ 792 : (2012) 1 AWC 700
Cantonments Act, 2006 — Section 235, 238, 238(3), 242, 56Constitution of India, 1950 — Article 14, 19
High Courts29 Sept 2011Dismissed
Sheo Narain Dubey (Dead) through Lrs. Vs State of U.P. and others
Allahabad High Court · (2011) 10 ADJ 821 : (2012) 1 AWC 612 : (2011) 114 RD 762
Uttar Pradesh General Clauses Act, 1904 — Section 198(4), 21, 284, 286Uttar Pradesh Land Revenue Act, 1901 — Section 18Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 3
High Courts29 Sept 2011Allowed
Dr. Tauqir Ahmad Khan and Others Vs Nagar Palika Parishad, Hasanpur, J.P. Nagar and Another
Allahabad High Court · (2012) 1 ADJ 715 : (2012) 2 AWC 1427
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35
High Courts29 Sept 2011Allowed
Daya Ram (Dead) through LRs Vs State of U.P. and others
Allahabad High Court · (2011) 114 RD 573
Evidence Act, 1872 — Section 13Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 122B(4D), 125A