High Courts30 Sept 2011Dismissed
U.P. State Road Transport Corporation Vs Smt. Mayawati and Others
Allahabad High Court · (2011) 09 AHC CK 0404
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 58 of 231
High Courts30 Sept 2011
Mukhtiyar Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0402
Penal Code, 1860 (IPC) — Section 412
High Courts30 Sept 2011Allowed
Raj Kumar Makhija and Others Vs S.K.S. and Company and Others
Allahabad High Court · (2011) 09 AHC CK 0372
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 5
High Courts30 Sept 2011Dismissed
Krishna Gopal Singh Vs State of U.P. and Another
Allahabad High Court · (2012) 3 ACR 3053 : (2013) 2 ALJ 14
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Sept 2011Dismissed
State of U.P. and Another Vs Ram Lagan Singh Yadav
Allahabad High Court · (2011) 9 ADJ 363
Uttar Pradesh Fundamental Rules — Rule 56Uttar Pradesh Government Servants (Disposal of Representation Against Adverse Annual Confidential Reports and Allied Matters) Rules, 1995 — Rule 1, 4(1), 5
High Courts30 Sept 2011Dismissed
Margoob Ahmad Lari and Others Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 754 : (2011) 10 ADJ 209
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts30 Sept 2011Disposed Of
Ashok Kumar Vs State of U.P.through Principle Secretary Panchayat Raj, Govt.of U.P., Lucknow and others
Allahabad High Court · (2011) 09 AHC CK 0292
High Courts30 Sept 2011Disposed Of
Arjun Singh Vs State of U.P.through Secretary (Home), Lucknow and another
Allahabad High Court · (2011) 09 AHC CK 0291
High Courts30 Sept 2011Disposed Of
Sheikh Subhan Vs Additional District Judge, Lalitpur and Others
Allahabad High Court · (2011) 09 AHC CK 0282
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Sept 2011Disposed Of
Chameli Devi Vs State of U.P.Thru Secy.and Others
Allahabad High Court · (2011) 09 AHC CK 0277
High Courts30 Sept 2011Disposed Of
Mahesh Kumar Verma Vs State of U.P.and Others
Allahabad High Court · (2011) 09 AHC CK 0276
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts30 Sept 2011Disposed Of
Pawan Kumar @ Aman Vs State of U.P.Thru Secy.and Others
Allahabad High Court · (2011) 09 AHC CK 0275
High Courts30 Sept 2011Disposed Of
Sanjay Singh Vs Zila Panchayat Sultanpur Through Its Upper Mukhya Adhikari
Allahabad High Court · (2011) 09 AHC CK 0274
High Courts30 Sept 2011Dismissed
Hakeem Ahmad and Another Vs Haji Bundu Hasan (Dead) and Others
Allahabad High Court · (2011) 09 AHC CK 0260
Transfer of Property Act, 1882 — Section 111(a), 114
High Courts30 Sept 2011Disposed Of
Aman Deep Singh Vs State of U.P.and Others
Allahabad High Court · (2011) 09 AHC CK 0245
High Courts30 Sept 2011Disposed Of
Mahaveer Singh Vs State of U.P.and Anr.
Allahabad High Court · (2011) 09 AHC CK 0244
High Courts30 Sept 2011Disposed Of
Subhan and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 09 AHC CK 0243
High Courts30 Sept 2011Disposed Of
Sanjay Vs State of U.P.and Others
Allahabad High Court · (2011) 09 AHC CK 0242
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 420
High Courts30 Sept 2011Disposed Of
Vijay Pal and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 09 AHC CK 0241
High Courts30 Sept 2011
Commissioner of Income Tax Vs Abhyudaya Builders (P) Ltd.
Allahabad High Court · (2012) 340 ITR 310
Income Tax Act, 1961 — Section 132, 132(1), 132(2A), 132A, 143(2)