High Courts10 Oct 2011Allowed
Ramanand Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 10 AHC CK 0166
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 57 of 231
High Courts10 Oct 2011Allowed
Laxmi and Others Vs D.D.C. and Others
Allahabad High Court · (2011) 10 AHC CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 145Uttar Pradesh Tenancy Act, 1939 — Section 180, 56, 59, 61Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229(B)
High Courts10 Oct 2011Allowed
Rajendra Singh Vs Shiv Dhari and others
Allahabad High Court · (2011) 10 ADJ 259 : (2012) 1 AWC 680 : (2011) 114 RD 681
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts10 Oct 2011Allowed
Ashutosh Prasad Dixit Vs State of U.P. and Others
Allahabad High Court · (2011) 10 AHC CK 0130
Constitution of India, 1950 — Article 226
High Courts10 Oct 2011Dismissed
Rikhvev and another Vs A.D.M. (Finance), Azamgarh and others
Allahabad High Court · (2011) 10 ADJ 629 : (2011) 114 RD 631
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts10 Oct 2011Dismissed
Jeet Singh and Others Vs D.D.C. and Others
Allahabad High Court · (2011) 10 AHC CK 0070
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 9A(2)Uttar pradesh Land Revenue Act, 1901 — Section 32, 50, 51, 52, 53
High Courts10 Oct 2011
Suresh Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 10 AHC CK 0044
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts10 Oct 2011
Nav Kumar Nath Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 82 : (2011) 10 ADJ 416
Penal Code, 1860 (IPC) — Section 272, 273Prevention of Food Adulteration Rules, 1955 — Rule 44(J), 7A2(C)
High Courts10 Oct 2011Allowed
Basdeo and another Vs State of U. P.
Allahabad High Court · (2012) 1 ACR 744
Criminal Procedure Code, 1973 (CrPC) — Section 313, 82Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
High Courts30 Sept 2011
Amarnath Jaiswal Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0549
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts30 Sept 2011Dismissed
Surajbhan and Another Vs Consolidation Officer, Chitrakoot and Others
Allahabad High Court · (2012) 1 AWC 661 : (2011) 114 RD 715
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19A, 8AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(6)
High Courts30 Sept 2011Dismissed
Sachin Gupta and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 09 AHC CK 0525
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 157(1), 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts30 Sept 2011
Rama Shanker Rajbhar and Another Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0524
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Sept 2011
Akash Kumar Singh Vs State of U.P. and others
Allahabad High Court · (2011) 11 ADJ 849
Arms Act, 1959 — Section 13, 14, 14(1)
High Courts30 Sept 2011Dismissed
Suresh Prasad Gautam and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 114 RD 457
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 12, 171
High Courts30 Sept 2011Allowed
The Matter of Matrimonial Disputes Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 122
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 198A, 41, 41(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Sept 2011
Dr. Naumi Priya Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0430
High Courts30 Sept 2011Allowed
Qutubul Abideen and Others Vs Prabhu Dayal and Another
Allahabad High Court · (2011) 09 AHC CK 0429
Criminal Procedure Code, 1973 (CrPC) — Section 156, 31(4), 310, 319, 482Penal Code, 1860 (IPC) — Section 323, 324
High Courts30 Sept 2011Allowed
State of U.P. Vs Jamaat Ali and Others
Allahabad High Court · (2011) 09 AHC CK 0418
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 452
High Courts30 Sept 2011Allowed
Maulana Azad Degree College Vs The State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0405