High Courts14 Oct 2011Dismissed
Phoolan Singh Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 88 : (2011) 10 ADJ 737
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(4), 342, 433APenal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 55 of 231
High Courts14 Oct 2011Allowed
Purshottam Lal Vs State of U.P.
Allahabad High Court · (2011) 10 ADJ 122 : (2012) CriLJ 1274
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts14 Oct 2011Dismissed
Neelam Sonkar Vs Dr. Bali Ram
Allahabad High Court · (2011) 10 AHC CK 0063
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 9Evidence Act, 1872 — Section 151Representation of the People Act, 1951 — Section 100, 100(1), 101, 117, 61
High Courts14 Oct 2011Dismissed
Mcdowell and Company Ltd. (Distillery Unit) Rosa, Shahjahanpur Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 565
Constitution of India, 1950 — Article 226, 246, 265, 298, 47Government of India Act, 1935 — Section 17, 18, 28Uttar Pradesh Bottling of Foreign Liquor Rules, 1969 — Rule 2, 6, 7, 7(11)
High Courts14 Oct 2011
Raj Prakash Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3493 : (2011) 9 ADJ 641
Criminal Procedure Code, 1973 (CrPC) — Section 110, 340Penal Code, 1860 (IPC) — Section 147, 147, 149, 307, 323Uttar Pradesh Control of Goondas Act, 1970 — Section 1, 3
High Courts14 Oct 2011Allowed
Committee of Management, Vaidik Kanya Inter College Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 608
High Courts14 Oct 2011Allowed
Vinay Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 590 : (2011) 9 ADJ 544 : (2012) 1 AWC 255
Arms Act, 1959 — Section 17(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Oct 2011Disposed Of
Karmveer Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 41
Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Oct 2011Dismissed
Khunni alias Ram Prasad Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3395
Arms Act, 1959 — Section 27Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts14 Oct 2011Dismissed
Oudh Sugar Mills Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 625
Constitution of India, 1950 — Article 14
High Courts13 Oct 2011Disposed Of
Hemant Joshi Vs Commissioner of Income Tax, Muzaffarnagar and Others
Allahabad High Court · (2011) 11 ADJ 604
Income Tax Act, 1961 — Section 127, 142A(2), 264
High Courts13 Oct 2011Dismissed
Gulab Yadav Vs State of U.P.
Allahabad High Court · (2012) 2 ACR 1942
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts13 Oct 2011Dismissed
Mohammad Harun and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 10 AHC CK 0105
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts13 Oct 2011Allowed
Pintu Jha @ Uma Shanker Vs State of U.P.
Allahabad High Court · (2011) 10 AHC CK 0101
Penal Code, 1860 (IPC) — Section 489A, 489B, 489C, 489D
High Courts12 Oct 2011Dismissed
Chandra Prakash Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 264
Penal Code, 1860 (IPC) — Section 302, 406
High Courts12 Oct 2011Dismissed
Dinesh Yadav Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 260
Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 307
High Courts12 Oct 2011
Dinesh Singh Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3397
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 376
High Courts12 Oct 2011
Salim Mohammad Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 245 : (2011) 9 ADJ 811
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1), 53Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 15(13)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts12 Oct 2011Allowed
United India Insurance Co. Ltd. Vs Hareshwar Singh and Others
Allahabad High Court · (2011) 10 ADJ 835
Motor Vehicles Act, 1988 — Section 140, 140(2), 166
High Courts12 Oct 2011Disposed Of
Oriental Insurance CO.Ltd.through Regional Manager, Allahabad thrugh its Legal Cell Vs Rafique Ahmad and others
Allahabad High Court · (2011) 10 AHC CK 0097