High Courts03 Nov 2011
Bisheshwar Pandit Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0050
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 45 of 231
High Courts03 Nov 2011Allowed
Ashok Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0036
High Courts03 Nov 2011Allowed
Smt. Rachna Agrawal Vs Indian Oil Corporation Limited and Others
Allahabad High Court · (2011) 11 ADJ 364
Constitution of India, 1950 — Article 226
High Courts02 Nov 2011
Reliance General Insurance Company Ltd. Vs Sri Rakesh Kumar Sharma and Another
Allahabad High Court · (2012) 3 TAC 604
Workmens Compensation Act, 1923 — Section 4A
High Courts02 Nov 2011
Hussain Arif and another Vs State of U.P. and others
Allahabad High Court · (2012) 1 ACR 215
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 392, 504
High Courts02 Nov 2011Dismissed
Salamat Ullah and Another Vs Ram Autar Khandelwal and Others
Allahabad High Court · (2011) 10 ADJ 294 : (2012) 3 AWC 3237
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts02 Nov 2011Dismissed
Anil Kumar and Others Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0461
High Courts02 Nov 2011Allowed
Raj Kumar Singh Vs Cantonment Board Allahabad and Others
Allahabad High Court · (2012) 1 ADJ 155
Constitution of India, 1950 — Article 16(1), 226
High Courts02 Nov 2011Allowed
Nand Lal and others Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0428
Penal Code, 1860 (IPC) — Section 147, 149, 34, 427, 436
High Courts02 Nov 2011Dismissed
Dal Chand and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 518
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 17(1), 17(4), 4, 6
High Courts02 Nov 2011
Shyam Bihari Yadav and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0370
High Courts02 Nov 2011Dismissed
Sobh Nath and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 20 : (2012) 1 AWC 1028
High Courts02 Nov 2011
Surendra Babu Shakya and Others Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0318
High Courts02 Nov 2011Allowed
Arun Prakash Tiwari Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0317
High Courts02 Nov 2011Allowed
Ashok Kumar Vs Anil Kumar Yadav and others
Allahabad High Court · (2011) 11 AHC CK 0262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 Nov 2011Disposed Of
Ram Prakash Jaiswal Vs Additional District Judge, Lucknow and others
Allahabad High Court · (2011) 11 AHC CK 0261
High Courts02 Nov 2011Dismissed
Committee of Management, Gaon Seva Samiti Kathara, Handia, Allahabad and another Vs State of U.P.and others
Allahabad High Court · (2011) 11 AHC CK 0259
Societies Registration Act, 1860 — Section 4Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts02 Nov 2011Disposed Of
Sumitra Devi (Smt.) Vs Alok Kumar Gupta
Allahabad High Court · (2011) 11 AHC CK 0254
Transfer of Property Act, 1882 — Section 114
High Courts02 Nov 2011Dismissed
Nitin Gurjar Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0244