Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 20(4), 30(1)

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High Courts04 Nov 2011Allowed

A.P. Deo Pratap Singh (Constable 214) Vs State of U.P. and Others

Allahabad High Court · (2012) 3 ADJ 210

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 140, 147, 148, 307, 323

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High Courts04 Nov 2011Dismissed

Kumari Shivika Garg Vs Yash Garg

Allahabad High Court · (2012) 1 ADJ 72 : AIR 2012 All 66 : (2012) 3 AWC 3061

Hindu Minority and Guardianship Act, 1956 — Section 3, 8, 8(2)

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High Courts04 Nov 2011Disposed Of

Rama Shankar Vs State of U.P.through its Principal Secretary, Revenue, Government of U.P., Lucknow and others

Allahabad High Court · (2011) 11 AHC CK 0270

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 167

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High Courts04 Nov 2011Dismissed

Rahmat Bux Rahmani Vs Sarla Malhotra

Allahabad High Court · (2011) 11 AHC CK 0227

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High Courts04 Nov 2011

Jitendra Kumar Shukla Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0219

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High Courts04 Nov 2011Allowed

M/S Shyam Traders Vs Commissioner of Commercial Tax U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0215

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High Courts04 Nov 2011Dismissed

Oriental Insurance Co. Ltd. Vs Smt. Prem Lata Verma and others

Allahabad High Court · (2011) 6 ADJ 6429

Evidence Act, 1872 — Section 155, 4, 58Motor Vehicles Act, 1988 — Section 114, 161, 166, 168, 173

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High Courts04 Nov 2011Allowed

Smt. Shama Ali Vs State of U.P. and Others

Allahabad High Court · (2011) 10 ADJ 62 : (2012) 2 AWC 1635

Constitution of India, 1950 — Article 243Q, 243R, 243S, 243T, 243UUttar Pradesh Municipalities Act, 1916 — Section 12D, 22, 34, 35, 36

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High Courts04 Nov 2011Partly Allowed

Khem Chand and Others Vs State of U.P.

Allahabad High Court · (2012) 1 ACR 160 : (2011) 10 ADJ 706

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(1), 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 304, 323, 34

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High Courts04 Nov 2011Dismissed

Abhinav Agnihotri Vs The Mahamaya Technical University and Others

Allahabad High Court · (2011) 10 ADJ 656

Constitution of India, 1950 — Article 15(3), 15(5), 16, 16(1), 16(4)

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High Courts04 Nov 2011Dismissed

Ram Suresh and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 11 AHC CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 392, 504, 506

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High Courts04 Nov 2011Disposed Of

Balvir Singh Vs State of U.P. And Others

Allahabad High Court · (2011) 10 ADJ 503

Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226

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High Courts03 Nov 2011Dismissed

Surendra Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0462

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High Courts03 Nov 2011Dismissed

Smt. Soniya Srivastava Vs Union of India and Others

Allahabad High Court · (2011) 11 AHC CK 0459

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High Courts03 Nov 2011Allowed

Rajesh Kumar Saxena and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0374

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