High Courts08 Nov 2011
Kumari Rajmati Rana and Another Vs State Of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0360
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 42 of 231
High Courts08 Nov 2011
Bandha Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0359
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Nov 2011
Ajay Pal Vs State Of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0358
High Courts08 Nov 2011Dismissed
Mohd. Naseem Khan Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Nov 2011Dismissed
Ramivr Singh {N-State} Vs State of U.P. thr. Secy Health and Others
Allahabad High Court · (2011) 11 AHC CK 0281
High Courts08 Nov 2011Dismissed
Dr. Raj Kumar Vs The State of U.P. And Others
Allahabad High Court · (2011) 11 AHC CK 0280
High Courts08 Nov 2011Dismissed
Mohammad Gufran Vs Rukaiya Bano
Allahabad High Court · (2011) 11 AHC CK 0267
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts08 Nov 2011Dismissed
Jitendra Kumar Dwivedi Vs Munni Devi and others
Allahabad High Court · (2011) 11 AHC CK 0238
High Courts08 Nov 2011
Virendra Singh and Another Vs D.D.C. And Others
Allahabad High Court · (2011) 11 AHC CK 0207
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 23, 48(3)
High Courts08 Nov 2011Dismissed
Rakesh Yadav Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Nov 2011Allowed
Akhilesh Pathak Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Constitution of India, 1950 — Article 300AContract Act, 1872 — Section 46
High Courts08 Nov 2011
Yash Pal Singh Vs State of U.P. And Others
Allahabad High Court · (2011) 11 AHC CK 0091
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts08 Nov 2011
Ravindra Nath and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0090
High Courts08 Nov 2011Dismissed
Laxmi Prasad Yadav Vs State of U.P. thr. Secy Rural Development and Others
Allahabad High Court · (2011) 11 AHC CK 0089
High Courts08 Nov 2011
Smt. Guddi and Others Vs District Magistrate Unnao and Others
Allahabad High Court · (2011) 11 AHC CK 0067
High Courts08 Nov 2011Allowed
Abrar Ahmad and Another Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 153 : (2011) 11 ADJ 777
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts08 Nov 2011
Sri Ram Respondent Vs State Of U.P.
Allahabad High Court · (2011) 11 AHC CK 0012
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Nov 2011Allowed
Gopi Jaiswal Vs State of U.P.
Allahabad High Court · (2012) 1 ADJ 515
Penal Code, 1860 (IPC) — Section 328, 379, 411, 441
High Courts04 Nov 2011Allowed
Anwar Vs State of U.P. and Others
Allahabad High Court · (2012) 4 AWC 3386 : (2012) 115 RD 38
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 5
High Courts04 Nov 2011Dismissed
Ram Lakshman and Others Vs Yashoda Nandan and Others
Allahabad High Court · (2011) 11 AHC CK 0458
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176