High Courts09 Nov 2011Dismissed
Abhishek Kumar Mishra Vs State of U.P. and others
Allahabad High Court · (2011) 10 ADJ 54
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 41 of 231
High Courts09 Nov 2011Dismissed
Dipa Kumari Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0160
Right of Children to Free and Compulsory Education Act, 2009 — Section 23
High Courts09 Nov 2011
Smt. Haliman And Others Vs Iind. A.D.J.Unnao And Others
Allahabad High Court · (2011) 11 AHC CK 0144
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts09 Nov 2011Dismissed
Nem Singh and Another. Vs Addl. Commissioner and Others.
Allahabad High Court · (2011) 11 AHC CK 0121
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3), 5Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts09 Nov 2011Dismissed
New India Assurance Co. Ltd. Vs Smt. Sharda Devi and others
Allahabad High Court · (2013) 2 ACC 412 : (2013) ACJ 652 : (2012) 4 ADJ 449 : (2011) 6 ADJ 6410 : (2012) 4 ALD 449
Motor Vehicles Act, 1988 — Section 170, 173
High Courts09 Nov 2011
Doop Raj Singh Vs State Of U.P. And Others
Allahabad High Court · (2011) 11 AHC CK 0073
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts09 Nov 2011
Mohd. Athar Khan Vs State Bank of India And Another
Allahabad High Court · (2011) 11 AHC CK 0072
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts09 Nov 2011
Neeti Gupta Vs State Of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0071
High Courts09 Nov 2011
Sushma Devi Vs State Of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0070
High Courts09 Nov 2011
Daya Ram Pal and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0069
High Courts09 Nov 2011
Smt. Rita Kumari Vs State Of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0068
High Courts09 Nov 2011Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Naima and Others
Allahabad High Court · (2012) 2 TAC 125
High Courts09 Nov 2011Dismissed
Ram Swarup Vs Kadam Singh and Others
Allahabad High Court · (2011) 11 AHC CK 0020
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1)
High Courts09 Nov 2011
Sadhu Ram and Another. Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0013
High Courts09 Nov 2011Allowed
Rafiq and Others Vs State of U.P.
Allahabad High Court · (2012) 2 ACR 1931
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 396, 399, 402
High Courts08 Nov 2011Dismissed
Paltu and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 AWC 1884 : (2012) 115 RD 47
High Courts08 Nov 2011Allowed
Aligarh Development Authority and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 810 : (2012) 2 AWC 1658
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts08 Nov 2011
Ramesh Yadav Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0464
Penal Code, 1860 (IPC) — Section 307, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts08 Nov 2011Allowed
Kailash Babu Vs Commissioner, Kanpur Division and another
Allahabad High Court · (2012) 4 AWC 3902 : (2012) 115 RD 817
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 12, 13(A), 29
High Courts08 Nov 2011
Shiva Kant Mishra and Others Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 1009 : (2012) 3 Crimes 309
Civil Procedure Code, 1908 (CPC) — Section 89Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 353, 384, 504, 506