High Courts02 Nov 2011
Union of India and others Vs Manish Kumar and another
Allahabad High Court · (2011) 11 AHC CK 0217
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 46 of 231
High Courts02 Nov 2011Allowed
M/A Udai Traders Udai Chand Chaurasia Vs Commissioner of Commercial Tax U.P. Commercial Tax and Others
Allahabad High Court · (2011) 11 AHC CK 0213
Constitution of India, 1950 — Article 226Uttar Pradesh Value Added Tax Act, 2008 — Section 28, 32
High Courts02 Nov 2011
Girish Prasad Srivastava Vs State Bank of India and Another
Allahabad High Court · (2011) 11 AHC CK 0195
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts02 Nov 2011Allowed
Raj Bahadur and Others Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0194
High Courts02 Nov 2011Allowed
Const. Shyam Singh and Another Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0193
High Courts02 Nov 2011Allowed
Navneet Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 377
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 27Uttar Pradesh Cane Co-operative Service Regulations, 1975 — Regulation 2, 21, 26, 34, 60
High Courts02 Nov 2011Allowed
Charan Singh Vs Board of Revenue U.P. At Alld. and Others
Allahabad High Court · (2011) 11 AHC CK 0134
High Courts02 Nov 2011
M/s. Nishant Industries and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 283
Constitution of India, 1950 — Article 19(1)
High Courts02 Nov 2011Dismissed
Smt. Prabhawati Vs Smt. Champa Devi
Allahabad High Court · (2012) 1 ADJ 212
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151Contract Act, 1872 — Section 25
High Courts02 Nov 2011Allowed
Rajjan Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 18 : (2012) 2 AWC 1867 : (2012) 115 RD 43
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5, 5(1), 5(6), 6
High Courts02 Nov 2011Dismissed
General Manager, B.S.N.L. Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 27
Cable Television Networks (Regulation) Act, 1995 — Section 2(a)Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 2(G)
High Courts02 Nov 2011Dismissed
Jyoti Agrawal Vs Indian Oil Corporation Ltd. and Another
Allahabad High Court · (2012) 1 ADJ 65
High Courts02 Nov 2011Dismissed
Krishna Veer Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 11 AHC CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 205, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 452
High Courts02 Nov 2011Allowed
Shankar and Others Vs Richpal and Others
Allahabad High Court · (2011) 11 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, 107
High Courts02 Nov 2011Allowed
Smt. Prabhawati Devi (D) through L.Rs. Vs Smt. Champa Devi
Allahabad High Court · (2012) 3 AWC 2330
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151Contract Act, 1872 — Section 25
High Courts01 Nov 2011Dismissed
Dr. Mohd. Javed Khan and Another Vs State of U. P. and Others
Allahabad High Court · (2012) 1 ACR 159 : (2011) 10 ADJ 745 : (2012) CriLJ 732
Penal Code, 1860 (IPC) — Section 269, 308, 328, 418
High Courts01 Nov 2011Dismissed
Smt. Sadhana Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 806
Constitution of India, 1950 — Article 226, 32Right of Children to Free and Compulsory Education Act, 2009 — Section 23
High Courts01 Nov 2011Allowed
Shree Rabhubir Saran Degree College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 745
Uttar Pradesh State universities Act, 1973 — Section 21(1), 21(2), 37(2), 37(8), 37(9)
High Courts01 Nov 2011Allowed
Mohan Lal Shukla Vs State Of U.P. Thr. Prin Secy Second Education Shasan Lko.
Allahabad High Court · (2011) 11 AHC CK 0453
Constitution of India, 1950 — Article 14