High Courts01 Nov 2011Dismissed
Akhilesh Kumar Srivastava Vs Kashi Gomti Samyut Gramin Bank Varanasi and Others
Allahabad High Court · (2011) 11 AHC CK 0421
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 47 of 231
High Courts01 Nov 2011Allowed
Smt. Nisha and others Vs State of U.P. and others
Allahabad High Court · (2011) 11 AHC CK 0420
High Courts01 Nov 2011
Basant Kumar Tyagi and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0367
High Courts01 Nov 2011Allowed
Bhartendu Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0352
Penal Code, 1860 (IPC) — Section 17, 307, 323, 427, 506
High Courts01 Nov 2011
Janardan @ Omkar Nath Upadhyay Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0322
High Courts01 Nov 2011
Ram Pyare Vs Purvanchal Gramin Bank, Gkp. and Others
Allahabad High Court · (2011) 11 AHC CK 0319
High Courts01 Nov 2011Dismissed
Ram Milan Dubey Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0218
Constitution of India, 1950 — Article 226
High Courts01 Nov 2011
Dal Bahadur Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0192
High Courts01 Nov 2011Dismissed
Mohammad Qamar Vs Smt. Shamshadi Begum
Allahabad High Court · (2011) 11 AHC CK 0136
Constitution of India, 1950 — Article 226
High Courts01 Nov 2011
State Vs Har Prasad
Allahabad High Court · (2011) 11 AHC CK 0135
Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Nov 2011Allowed
Nizamuddin Khan @ Shabbu and Another Vs Additional District Judge Lucknow and Others
Allahabad High Court · (2011) 10 ADJ 585
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 43 Rule 1, Order 6 Rule 17, 151Constitution of India, 1950 — Article 226
High Courts01 Nov 2011Dismissed
U.P. Avas Evam Vikas Parishad Lko and Others Vs Smt. Rajni Verma and Others
Allahabad High Court · (2011) 11 AHC CK 0085
Land Acquisition (Amendment) Act, 1984 — Section 28, 34
High Courts01 Nov 2011
Anuranjan Saxena Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0065
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts01 Nov 2011Allowed
The Commissioner of Income Tax and Another Vs Virola International
Allahabad High Court · (2011) 11 AHC CK 0064
Income Tax Act, 1961 — Section 263, 80IA
High Courts01 Nov 2011Allowed
Smt. Shyama Devi Vs State of U.P.
Allahabad High Court · (2011) 11 ADJ 783 : (2012) 1 AWC 25
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 323
High Courts01 Nov 2011
Hazi Nurul Hasan Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0044
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts01 Nov 2011Dismissed
Jokhan and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0038
Constitution of India, 1950 — Article 226, 243(O)Uttar Pradesh Panchayat Raj (Election of Members, Pradhans and Up-Pradhans) Rules, 1994 — Rule 14, 14(1), 14(2), 59Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts01 Nov 2011Allowed
Salma Syyed Abdul Qadir and Another Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 1006 : (2012) 3 Crimes 554
Criminal Procedure Code, 1973 (CrPC) — Section 125, 200, 202, 202(1), 482Penal Code, 1860 (IPC) — Section 379
High Courts01 Nov 2011Dismissed
Arun Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2012) 53 VST 451
Constitution of India, 1950 — Article 14Uttar Pradesh Trade Tax Act, 1948 — Section 4
High Courts31 Oct 2011Allowed
Devendra Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 53
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 354