High Courts25 May 2011Allowed
State of U.P. and another Vs Ram Sahai and another
Allahabad High Court · (2011) 130 FLR 871
Industrial Disputes Act, 1947 — Section 10, 11(B), 33, 33(A), 33(C)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 132 of 231
High Courts25 May 2011Allowed
Durga Trading Company Vs Commissioner of Commercial Tax U.P. Commercial
Allahabad High Court · (2011) 05 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Value Added Tax Act, 2008 — Section 28, 32
High Courts24 May 2011Dismissed
Smt. Manorma Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 5 AWC 4913 : (2011) 113 RD 708
Stamp Act, 1899 — Section 2(9)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 142, 142(1), 143
High Courts24 May 2011Dismissed
Devendra Singh Yadav Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4821
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17
High Courts24 May 2011Disposed Of
Anil Kumar Srivastava Vs State of U.P. and others
Allahabad High Court · (2011) 113 RD 760 : (2011) 2 UPLBEC 1293
High Courts24 May 2011Dismissed
Shiv Shakti Trading Co. Vs State of U.P. and Others
Allahabad High Court · (2013) 58 VST 29
Constitution of India, 1950 — Article 226Uttar Pradesh Value Added Tax Act, 2008 — Section 48, 48(1)(iii), 48(7), 50, 50(4)
High Courts24 May 2011Dismissed
Monu @ Moni @ Rahul @ Rohit Vs State of U.P.
Allahabad High Court · (2011) 61 ACR 2582 : (2011) CriLJ 4496 : (2011) 7 RCR(Criminal) 2256
Criminal Procedure Code, 1973 (CrPC) — Section 161Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts24 May 2011Dismissed
Nand Lal Pathak and another Vs District Judge, Mirzapur and others
Allahabad High Court · (2011) 10 ADJ 794 : (2011) 6 AWC 6085 : (2011) 114 RD 105
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts24 May 2011Dismissed
Nagar Palika Parishad Vs Zakir Hasan and Others
Allahabad High Court · (2011) 6 ADJ 291 : (2011) 113 RD 839
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, 100, 96Constitution of India, 1950 — Article 31(A), 31(B)Specific Relief Act, 1963 — Section 34, 38, 41
High Courts24 May 2011Disposed Of
Sarvan Kumar Vs State of U.P.and Others
Allahabad High Court · (2011) 8 RCR(Civil) 203
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3
High Courts24 May 2011Allowed
Alladeen Vs Shyam Sunder Tiwari
Allahabad High Court · (2011) 05 AHC CK 0203
High Courts24 May 2011Dismissed
Soadhey Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 377
High Courts24 May 2011Dismissed
Mohd. Saheem Vs District Magistrate and Others
Allahabad High Court · (2011) 6 ADJ 750 : (2011) 5 AWC 4838 : (2011) 8 RCR(Civil) 1759
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 10, 12(1), 3(2)Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts24 May 2011Dismissed
Gyaneshwar Prasad Srivastava Vs State of U.P. and others
Allahabad High Court · (2011) 5 AWC 4739 : (2011) 8 RCR(Civil) 198
Consumer Protection Act, 1986 — Section 25(3)
High Courts24 May 2011
Janardan Prasad Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 6 ADJ 228 : (2011) 5 AWC 4508 : (2011) 8 RCR(Civil) 550
High Courts24 May 2011Allowed
Ashok Kumar and Another Vs Chief Controlling Revenue Authority and Others
Allahabad High Court · (2011) 6 ADJ 332 : AIR 2011 All 142
General Clauses Act, 1897 — Section 3(26)Stamp Act, 1899 — Section 33Transfer of Property Act, 1882 — Section 3, 5, 54, 6, 8
High Courts24 May 2011Dismissed
Veer Pratap Singh Vs Prescribed Authority/S.D.O. and Another
Allahabad High Court · (2011) 11 ADJ 825
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12A, 13A
High Courts23 May 2011Dismissed
Nathu Singh Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4918
Constitution of India, 1950 — Article 226Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 77
High Courts23 May 2011
Munshi Lal Verma and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 6 ADJ 239 : (2011) 5 AWC 4549
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 2, 3(1), 5, 6(1)Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 7
High Courts23 May 2011Allowed
Personal Assistants Brotherhood Office of U.P. State and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 767 : (2011) 130 FLR 281 : (2011) 2 UPLBEC 1702