High Courts26 May 2011Disposed Off
Wakil and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 05 AHC CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 323, 427, 452, 504, 506
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 130 of 231
High Courts26 May 2011Dismissed
Smt. Seema Azad Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2450
Constitution of India, 1950 — Article 19, 21Penal Code, 1860 (IPC) — Section 120, 121, 121ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3(5)
High Courts26 May 2011Dismissed
Ram Pratap Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0243
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2)
High Courts26 May 2011Dismissed
State of U.P. Vs Ram Sakal Yadav and Another
Allahabad High Court · (2011) 7 RCR(Criminal) 2307
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 May 2011Dismissed
Braj Bhushan Lal Srivastava Vs Dy.Director of Consolidation, Fatehpur and Others
Allahabad High Court · (2011) 05 AHC CK 0216
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11
High Courts26 May 2011Dismissed
Arun Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 757
High Courts26 May 2011Dismissed
Agra Jal Sansthan, Agra Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2011) 9 ADJ 425
Constitution of India, 1950 — Article 136, 142, 226Industrial Employment (Standing Orders) Act, 1946 — Section 12A, 13AUttar Pradesh Industrial Disputes Act, 1947 — Section 10, 11C, 4A, 4K
High Courts26 May 2011
Mahraj Uddin and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 89 : AIR 2011 All 151 : (2011) 5 AWC 4935
Central Motor Vehicles Rules, 1989 — Rule 88Motor Vehicles Act, 1939 — Section 51(2)Motor Vehicles Act, 1988 — Section 67, 68(3), 68(4)
High Courts26 May 2011Allowed
Dharmendra Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 301 : (2011) 5 AWC 4954 : (2011) 8 RCR(Civil) 345 : (2011) 113 RD 864
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts26 May 2011Allowed
Mohammad Maroof Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 334 : (2012) 4 AWC 3729
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 28
High Courts25 May 2011Allowed
Jagdish Sharan Vs Commissioner, Commercial Taxes
Allahabad High Court · (2011) 46 VST 435
Uttar Pradesh Value Added Tax Act, 2008 — Section 22, 23, 24, 3(11), 43
High Courts25 May 2011
Yogendra Pratap Singh Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4826 : (2011) 8 RCR(Civil) 582
High Courts25 May 2011Dismissed
Pawan Kumar Mishra Vs Joint Director of Education and Others
Allahabad High Court · (2011) 8 ADJ 257
High Courts25 May 2011
In Re: Gyanendra Singh Advocate, Civil Courts Jaunpur
Allahabad High Court · (2011) 5 ADJ 772
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 2
High Courts25 May 2011Dismissed
National Insurance Company Ltd. Vs Bihari Lal and Others
Allahabad High Court · (2011) 8 ADJ 54
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(1), 147(3), 147(5), 149, 149(1)
High Courts25 May 2011Dismissed
Rakesh Jewellers and Vastralay Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4771
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17
High Courts25 May 2011Dismissed
Rafi Ullah Vs Aslam and Another
Allahabad High Court · (2011) 114 RD 196
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5Presidency Small Cause Courts Act, 1882 — Section 17
High Courts25 May 2011Disposed Of
Waqf Mirza Abid Ali Beg and another Vs U.P. Sunni Central Board of Waqfs and others
Allahabad High Court · (2011) 6 ADJ 6376
Waqf Act, 1995 — Section 64
High Courts25 May 2011Disposed Of
Netra Pal Singh Sisodia Vs Sri. Dinesh Chandra Kannaujia, Director S.C.E.R. Jbtc Lko.
Allahabad High Court · (2011) 05 AHC CK 0347
High Courts25 May 2011Dismissed
Umesh Chandra Tiwari Vs Arun Kumar and Another
Allahabad High Court · (2011) 05 AHC CK 0329
Motor Vehicles Act, 1988 — Section 173, 173A