High Courts25 May 2011Allowed
Ram Chandra Yadav and Another Vs District Judge and Others
Allahabad High Court · (2011) 6 ADJ 871
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 131 of 231
High Courts25 May 2011Disposed Of
Surya Bhan Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 2793
Uttar Pradesh Public Examinations (Prevention of Unfair Means) Act, 1998 — Section 10, 12(2), 6, 7
High Courts25 May 2011Dismissed
National Insurance Company Ltd. Vs Nathu Ram Sharma and Others
Allahabad High Court · (2011) 8 ADJ 165
Civil Procedure Code, 1908 (CPC) — Section 13, 13(1), 13(2)Motor Vehicles Act, 1988 — Section 147(1), 147(2), 147(3), 149, 149(2)
High Courts25 May 2011Dismissed
Amarjeet Singh Vs State of U.P. and Others
Allahabad High Court · AIR 2011 All 157 : (2011) 5 AWC 4847 : (2011) 113 RD 593
Stamp Act, 1899 — Section 47(4A)
High Courts25 May 2011Allowed
Swami Dayal Vs D.M. Lakhimpur Kheri and Another
Allahabad High Court · (2011) 05 AHC CK 0273
Constitution of India, 1950 — Article 311Uttar Pradesh Fundamental Rules, 1956 — Rule 54, 54(5), 54(7), 54A, 54A(1)
High Courts25 May 2011Dismissed
National Insurance Company Ltd. Vs Radhey Shyam and Another
Allahabad High Court · (2011) 05 AHC CK 0272
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts25 May 2011Dismissed
Babu Lal Pandey Vs Commissioner and Others
Allahabad High Court · (2011) 05 AHC CK 0261
High Courts25 May 2011Allowed
Ram Khelawan Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0247
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1), 4
High Courts25 May 2011Dismissed
Mumtaz Ahmad Vs State of U.P.through Secretary, Transport Department, U.P., Lucknow and others
Allahabad High Court · (2011) 8 RCR(Civil) 543
High Courts25 May 2011Dismissed
Farid Ahmad and others Vs State of U.P.and others
Allahabad High Court · (2011) 05 AHC CK 0235
High Courts25 May 2011Disposed Of
Riya Singh Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0220
High Courts25 May 2011Allowed
Govind Hari Swamy and Others Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2803 : (2011) 6 ADJ 563 : (2011) CriLJ 4486 : (2012) 1 DMC 298 : (2011) 7 RCR(Criminal) 2215
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 32
High Courts25 May 2011
Lt. Col Ranjodh Singh Vs Union of India (UOI)
Allahabad High Court · (2011) 05 AHC CK 0134
Armed Forces Tribunals Act, 2007 — Section 29, 30, 31Constitution of India, 1950 — Article 226, 227, 227(4)
High Courts25 May 2011Dismissed
National Insurance Company Ltd. Vs Om Prakash Yadav and Another
Allahabad High Court · (2011) 6 ADJ 613 : (2011) 8 RCR(Civil) 124 : (2011) 4 TAC 513
Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts25 May 2011
Nanwa and Others Vs State of U.P.
Allahabad High Court · (2011) 05 AHC CK 0128
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 50(2)
High Courts25 May 2011Dismissed
The New India Assurance Company Ltd. Vs Smt. Sharda Devi and Others
Allahabad High Court · (2011) 7 ADJ 459
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts25 May 2011Allowed
Umesh Chander Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 6 ADJ 346
Constitution of India, 1950 — Article 162
High Courts25 May 2011Dismissed
Punjab National Bank Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 87
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 171, 172Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1954 — Rule 17, 18
High Courts25 May 2011
Rajpal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 670
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 11, 12Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts25 May 2011Dismissed
Abdul Rashid Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4824
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17