High Courts23 May 2011Dismissed
Gunjan Bharadwaj Vs Indian Oil Corporation Limited and Another
Allahabad High Court · (2011) 6 ADJ 186 : (2011) 5 AWC 4719
Contract Act, 1872 — Section 182
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 134 of 231
High Courts23 May 2011Allowed
Mayfair Leather Export (Pvt.) Ltd Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 6 ADJ 353 : (2011) 272 ELT 193
Customs Act, 1962 — Section 129DD, 75, 75(1)Customs, Central Excise Duties and Service Tax Drawback Rules, 1995 — Rule 16, 16A, 16A(2), 16A(3), 2Foreign Exchange Management Act, 1999 — Section 10(4), 11(1)
High Courts23 May 2011
Saifuddin Vs Additional Commissioner (J), Lucknow Division, Lucknow
Allahabad High Court · (2011) 114 RD 653
Uttar Pradesh Revenue Rules — Rule 41, 42, 43, 44, 45Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 28, 41
High Courts23 May 2011Disposed Of
Dasharath Singh Vs Union of India and Others
Allahabad High Court · (2011) 11 ADJ 309
Constitution of India, 1950 — Article 12, 21, 226
High Courts20 May 2011
Committee of Management, Gauri Shanker Sanskrit Mahavidyalaya and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 865
National Council for Teacher Education Act, 1993 — Section 14, 18, 7(12)
High Courts20 May 2011Allowed
Santosh Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 7 ADJ 614 : AIR 2012 All 14 : (2011) 5 AWC 4963 : (2011) 113 RD 710
High Courts20 May 2011Dismissed
Balram and Others Vs Addl. District Magistrate (F/R)/Deputy Director Consolidation and Another
Allahabad High Court · (2011) 5 AWC 5183 : (2011) 113 RD 638
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts20 May 2011Dismissed
U.P. State Ware Housing Corp. Vs Brish Bhan Singh and Another
Allahabad High Court · (2011) 6 ADJ 674 : (2011) 2 UPLBEC 1643
High Courts20 May 2011Dismissed
Dr. Nand Lal Shukla Vs Director of Education (Higher) and Others
Allahabad High Court · (2011) 05 AHC CK 0392
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3
High Courts20 May 2011Dismissed
Dr. Yeshveer Singh Tomar Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0391
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3
High Courts20 May 2011Dismissed
Dr. Lal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0390
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3
High Courts20 May 2011Dismissed
Satish Chandra Rastogi Vs State of U.P. and others
Allahabad High Court · (2011) 5 AWC 4955 : (2011) 8 RCR(Civil) 344
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts20 May 2011Dismissed
Dr. Sukhbir Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0382
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3
High Courts20 May 2011Allowed
Akhilesh Kumar Mishra Vs The Principal Secretary, Department of Revenue, U.P. Secretariat Government and Others
Allahabad High Court · (2011) 05 AHC CK 0345
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 3, 6, 7, 8
High Courts20 May 2011Dismissed
State of U.P. Vs Raees Ahmad
Allahabad High Court · (2011) 3 ACR 2946 : (2011) 7 RCR(Criminal) 2303
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts20 May 2011Dismissed
Dr. Ram Ganesh Vs Director of Education (Higher) U.P. Allahabad and Others
Allahabad High Court · (2011) 05 AHC CK 0317
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3
High Courts20 May 2011Dismissed
Dr. Satya Pandey Vs Director of Education (Higher) U.P. and Others
Allahabad High Court · (2011) 7 ADJ 135 : (2011) 2 UPLBEC 1416
Constitution of India, 1950 — Article 14, 16, 226, 309Uttar Pradesh Higher Education Services Commission (Procedure for Selection of Teachers) Regulations, 1983 — Regulation 4, 5, 6, 7, 8Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12, 12(1), 12(4), 13, 13(1)
High Courts20 May 2011Allowed
Amar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 61 ACR 2471
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 190, 200Penal Code, 1860 (IPC) — Section 120A, 120B, 34, 420, 423
High Courts20 May 2011Dismissed
Dr. Mahi Pal Singh Tomar Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0276
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3
High Courts20 May 2011Dismissed
Dr. Man Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 05 AHC CK 0176
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(1), 13(3), 3