COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 135 of 231

High Courts20 May 2011

Picasso Digital Media Private Ltd. A Company Incorporated Vs Mr. Arun Srivastava, Chairman Vas Group and Another

Allahabad High Court · (2011) 6 ADJ 575

Arbitration and Conciliation Act, 1996 — Section 11(6), 2, 2(1), 34, 36Civil Procedure Code Amendment Act, 1999 — Order 6 Rule 17, Order 6 Rule 18Civil Procedure Code Amendment Act, 2002 — Order 1 Rule 10, Order 1 Rule 10(1), Order 1 Rule 10(2), Order 6 Rule 17, Order 6 Rule 18

High Courts20 May 2011Dismissed

Dr. Vijendra Kumar Tomar Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0140

Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12(1), 13, 13(3), 3Uttar Pradesh State Universities Act, 1973 — Section 35

High Courts20 May 2011Dismissed

Dr. Mahendra Pal Tyagi Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0125

Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3

High Courts20 May 2011Dismissed

Dr. (Ms.) Sujata Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0104

Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 3

High Courts20 May 2011Dismissed

Dr. Sunil Dutt Sharma Vs Director of Education (Higher) and Others

Allahabad High Court · (2011) 05 AHC CK 0075

Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3

High Courts20 May 2011Dismissed

Dr. Anil Kumar Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0074

Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13, 13(3), 3

High Courts19 May 2011Allowed

Hari Nath and Others Vs Shanti Devi

Allahabad High Court · (2011) 3 TAC 592

High Courts19 May 2011Dismissed

Public Welfare Hospital Vs State of U.P. and Others

Allahabad High Court · (2011) 7 ADJ 332 : (2011) 5 AWC 4757 : (2012) 1 LLJ 862 : (2011) 3 UPLBEC 1910

General Clauses Act, 1897 — Section 21Minimum Wages Act, 1948 — Section 27

High Courts19 May 2011Dismissed

Ashok Kumar Saxena Vs Naresh Kumar Gupta and Another

Allahabad High Court · (2011) 6 ADJ 435 : (2011) 6 AWC 5616 : (2011) 114 RD 550

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 52, 62Evidence Act, 1872 — Section 58

High Courts19 May 2011Allowed

Dr. Munni Lal Vs State of U.P. and Others

Allahabad High Court · (2011) 6 ADJ 650 : (2011) 5 AWC 4430

Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 135

High Courts19 May 2011Allowed

Amrit Lal and Others Vs State Of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0353

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4

High Courts19 May 2011Dismissed

Sanjay Kumar Yadav Vs State of U. P. and others

Allahabad High Court · (2011) 5 AWC 4415

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 14(3), 17

High Courts19 May 2011Disposed Of

Smt. Suhaga Devi (Ex-Pradhan) Vs State of U.P. and Others

Allahabad High Court · (2011) 6 ADJ 406 : (2011) 5 AWC 4868 : (2011) 2 UPLBEC 1289

Uttar Pradesh Panchayat Raj Act, 1947 — Section 27

High Courts19 May 2011Dismissed

Chhatra Shakti Construction Company and Another Vs State of U.P. and Others Chhatra Shakti Construction Co. Vs State of U.P. and Others

Allahabad High Court · (2011) 5 ADJ 841

Constitution of India, 1950 — Article 14, 226

High Courts19 May 2011Disposed Of

Daya Nand Vs State of U.P.

Allahabad High Court · (2011) 05 AHC CK 0225

Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts19 May 2011Dismissed

Shivasrey Asthanaand Others Vs Union of India and Others

Allahabad High Court · (2011) 05 AHC CK 0214

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 95Penal Code, 1860 (IPC) — Section 153A, 195A

High Courts19 May 2011Dismissed

Shivalik Ghosh and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 61 ACR 2487 : (2011) 7 RCR(Criminal) 332

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 328, 375, 376, 90

High Courts19 May 2011Dismissed

Anwar Vs State of U.P. and Another

Allahabad High Court · (2011) 05 AHC CK 0145

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 120B, 307, 34, 395, 397

High Courts19 May 2011Allowed

Dr. B. Sahu Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ACR 3358 : (2011) 5 ADJ 556

Penal Code, 1860 (IPC) — Section 489

High Courts19 May 2011Allowed

Chaman Kumar Gaur Vs State of U.P. and others

Allahabad High Court · (2011) 113 RD 828

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 142(1), 143