High Courts19 Aug 2010Dismissed
Krishna Kumar Vs State of U.P.& Ors.
Allahabad High Court · (2010) 08 AHC CK 0258
Essential Commodities Act, 1955 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 93 of 226
High Courts19 Aug 2010Allowed
State of U.P. and others Vs Pitambar
Allahabad High Court · (2010) 08 AHC CK 0236
Fundamental Rules, 1963 — Rule 56
High Courts19 Aug 2010Dismissed
Bal Kishun Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1177
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 376, 452, 504, 506
High Courts19 Aug 2010Dismissed
Ravindra Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ACR 920
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(2), 177, 178Penal Code, 1860 (IPC) — Section 364
High Courts19 Aug 2010Allowed
Nishar Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5845
High Courts19 Aug 2010Dismissed
Ramakant Singh Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 422
Constitution of India, 1950 — Article 309Evidence Act, 1872 — Section 108, 41
High Courts19 Aug 2010
Mohammad Farooq (D.) through L.Rs. Vs IInd Addl. District Judge and Others
Allahabad High Court · (2010) 08 AHC CK 0027
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts19 Aug 2010Dismissed
Sujeet Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0026
High Courts19 Aug 2010
Nazim Ali and Others Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 778
High Courts19 Aug 2010Allowed
Smt. Geeta Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 128 FLR 27
High Courts18 Aug 2010Dismissed
Abdul Malik and Others Vs Additional District Judge and Others
Allahabad High Court · (2010) 6 AWC 6179 : (2011) 2 CivCC 581 : (2011) 112 RD 196
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts18 Aug 2010Allowed
Lallan Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 697
Uttar Pradesh Panchayat Raj (Registration of Electors) Rules, 1994 — Rule 12, 21(A), 9
High Courts18 Aug 2010Allowed
Ram Niwas and Others Vs Assistant Registrar, Firms Societies and Chits and Others
Allahabad High Court · (2010) 08 AHC CK 0470
Societies Registration Act, 1860 — Section 12, 25, 4, 4(1)
High Courts18 Aug 2010Dismissed
Smt. Renu Vs District Magistrate and Others
Allahabad High Court · (2010) 08 AHC CK 0372
Civil Procedure Code, 1908 (CPC) — Section 10, 80, 92
High Courts18 Aug 2010Allowed
Uttam Kumar Vs Smt. Sona Devi and Others
Allahabad High Court · (2010) 08 AHC CK 0365
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Transfer of Property Act, 1882 — Section 52
High Courts18 Aug 2010Allowed
Abdul Kalam Vs State of U.P.and others
Allahabad High Court · (2010) 08 AHC CK 0357
National Security Act, 1980 — Section 12(1), 3
High Courts18 Aug 2010Allowed
Shyam Murti Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 8 RCR(Criminal) 492
Constitution of India, 1950 — Article 19(1)(d), 21Uttar Pradesh Police Regulations, 1948 — Regulation 228
High Courts18 Aug 2010Allowed
Radha Charan Singh and others Vs State of U.P. and others
Allahabad High Court · (2010) 08 AHC CK 0336
High Courts18 Aug 2010Allowed
Shyam Murtiyadav Vs State of U.P.and others
Allahabad High Court · (2010) 08 AHC CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 504, 506
High Courts18 Aug 2010Dismissed
Vijai Kumar Jaiswal Vs Sheo Shankar Lal Gupta and others
Allahabad High Court · (2010) 08 AHC CK 0306
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)