High Courts18 Aug 2010Allowed
Abdul Kalam (In Jail) Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0286
National Security Act, 1980 — Section 12(1)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 94 of 226
High Courts18 Aug 2010Dismissed
Roop Rani Awasthi Vs Judge, Small Causes/District Judge, Unnao and another
Allahabad High Court · (2010) 08 AHC CK 0269
High Courts18 Aug 2010Disposed Of
Seth Habibukrahman and others Vs State of U.P.through Secretary, Education, Madhyamik, Uttar Pradesh, Lucknow and others
Allahabad High Court · (2010) 08 AHC CK 0264
High Courts18 Aug 2010Dismissed
State of U.P. Vs Saurabh Katiyar
Allahabad High Court · (2010) 08 AHC CK 0253
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 304
High Courts18 Aug 2010Dismissed
Farsan and others Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0240
Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts18 Aug 2010
Bhagwan Singh Yadav and Others Vs Asst. Director Education (Basic) Vth Region and Others
Allahabad High Court · (2010) 08 AHC CK 0183
High Courts18 Aug 2010
Vinod Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0119
Constitution of India, 1950 — Article 141, 142, 162, 309, 313Police Act, 1861 — Section 2, 46, 46(3)Uttar Pradesh Civil Police Constable and Head Constable Service Rules, 2008 — Rule 26
High Courts18 Aug 2010
Sajjan Singh Vs Devi Singh
Allahabad High Court · (2011) 112 RD 535
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17(1), 49
High Courts18 Aug 2010Allowed
Satish Chandra Mittal Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5708 : (2011) 128 FLR 969
High Courts18 Aug 2010
Raj Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 725 : (2011) 6 RCR(Criminal) 1432
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 200, 202, 210
High Courts18 Aug 2010Dismissed
Mahatam Singh Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 845
Constitution of India, 1950 — Article 226
High Courts18 Aug 2010Dismissed
Parsan and Others Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2867
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 315Penal Code, 1860 (IPC) — Section 302, 34, 394
High Courts17 Aug 2010Allowed
Ehtesham Hussain Vs Allahabad Bank and Others
Allahabad High Court · (2010) 08 AHC CK 0425
Constitution of India, 1950 — Article 12, 14, 16
High Courts17 Aug 2010Dismissed
Suvindra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 127 FLR 488
High Courts17 Aug 2010Allowed
Sadhana Pundir Vs Ranjeet Pratap Singh
Allahabad High Court · (2010) 08 AHC CK 0348
High Courts17 Aug 2010Dismissed
Manoj Kumar and others Vs Kamla Devi and others
Allahabad High Court · (2010) 08 AHC CK 0347
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b), 22
High Courts17 Aug 2010Allowed
Saket Kumar @ Bablu Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0314
Criminal Procedure Code, 1973 (CrPC) — Section 313Uttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2004 — Rule 22(5)
High Courts17 Aug 2010Dismissed
Om Nath s/o Nakli Singh Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 307
High Courts17 Aug 2010Dismissed
Pramod Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0238
High Courts17 Aug 2010Disposed Of
Dharam Singh S/o Harsh Singh Vs Ravindra Singh S/o Sri Karan Singh and others
Allahabad High Court · (2010) 08 AHC CK 0234
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 7 Rule 11