High Courts17 Aug 2010Dismissed
Brahmdeo Shukla Vs District Basic Education Officer, Jaunpur and others
Allahabad High Court · (2010) 08 AHC CK 0233
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 95 of 226
High Courts17 Aug 2010Allowed
Union of India (UOI) and Others Vs Ram Harsh
Allahabad High Court · (2010) 08 AHC CK 0174
Allahabad High Court Rules, 1952 — Rule 5Army Act, 1950 — Section 63
High Courts17 Aug 2010Dismissed
Shiv Shanker Tripathi Vs V.A.D.J. and Others
Allahabad High Court · (2010) 08 AHC CK 0134
Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Aug 2010Allowed
Ved Ram Vs Hon''ble High Court of Judicature at Allahabad and others
Allahabad High Court · (2010) 127 FLR 420
High Courts17 Aug 2010Allowed
Kanpur Jal Sansthan Vs Presiding Officer, Industrial Tribunal and Another
Allahabad High Court · (2011) 1 LLJ 600
Apprentices Act, 1961 — Section 18, 20, 22Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(S), 2(Z), 4(K), 6(N), 6(P)Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 80
High Courts17 Aug 2010Dismissed
Junaid Pahalwan Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 712
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 174(3), 482Penal Code, 1860 (IPC) — Section 302, 304, 394, 498A, 504
High Courts17 Aug 2010Dismissed
Mahesh Prasad and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 4 AWC 3446
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(4), 210, 229B
High Courts17 Aug 2010Allowed
Raj Pal Vs Hon''ble High Court of Judicature at Allahabad and others
Allahabad High Court · (2010) 127 FLR 847
High Courts16 Aug 2010Dismissed
Satendra Kumar Vs Vice Chancellor, Dr. B.R. Ambedkar University and Another
Allahabad High Court · (2010) 08 AHC CK 0462
High Courts16 Aug 2010Dismissed
Ashok Kumar Dubey and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0402
Constitution of India, 1950 — Article 14, 16, 309Police Act, 1861 — Section 2, 46(2)Uttar Pradesh Sub-Inspector and Inspector (Civil Police) (First Amendment) Service Rules, 2009 — Rule 3, 5(2)
High Courts16 Aug 2010Allowed
Naresh Chandra Gupta Vs The Chief Engineer and Others
Allahabad High Court · (2011) CriLJ 194 : (2011) 7 RCR(Criminal) 1980
Criminal Procedure Code, 1973 (CrPC) — Section 196A, 197, 227, 228General Clauses Act, 1897 — Section 21Penal Code, 1860 (IPC) — Section 120B, 161, 162, 165, 165A
High Courts16 Aug 2010Allowed
State of U.P. and Others Vs Prema Devi
Allahabad High Court · (2010) 08 AHC CK 0350
High Courts16 Aug 2010Dismissed
Ashkara Vs Mohammad Anwar
Allahabad High Court · (2010) 08 AHC CK 0342
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(g)
High Courts16 Aug 2010Dismissed
Ajay Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0310
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts16 Aug 2010Dismissed
Anil Kumar Singh Vs Civil judge (S.D.) Prescribed authority, Aligarh and others
Allahabad High Court · (2010) 08 AHC CK 0266
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts16 Aug 2010Disposed Of
Tejpal Singh Vs Additional Commissioner and others
Allahabad High Court · (2010) 08 AHC CK 0265
Constitution of India, 1950 — Article 226
High Courts16 Aug 2010Dismissed
Jai Chandra Singh and others Vs State of U.P.and another
Allahabad High Court · (2010) 08 AHC CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Aug 2010Dismissed
Shiv Gopal Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0175
Constitution of India, 1950 — Article 14, 16, 309Police Act, 1861 — Section 2, 2, 46(2), 46(2)Uttar Pradesh Government Servants (Criterion for Recruitment by Promotion) Rules, 1994 — Rule 14, 4, 5, 6
High Courts16 Aug 2010Dismissed
Hardwari Lal and Another Vs Board of Revenue and Others
Allahabad High Court · (2010) 08 AHC CK 0151
Civil Procedure Code, 1908 (CPC) — Section 100, 100(4)Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145