High Courts25 Aug 2010Dismissed
Jitendra and others Vs State of U.P. and another
Allahabad High Court · (2012) 1 ACR 208
Criminal Procedure Code, 1973 (CrPC) — Section 173, 204, 239, 240, 244
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 91 of 226
High Courts23 Aug 2010
Chintamani Ghosh Trust and another Vs State of U.P. and others
Allahabad High Court · (2011) 2 UPLBEC 1003
Constitution of India, 1950 — Article 226
High Courts23 Aug 2010Dismissed
Executive Engineer, Electricity Urban Distribution Division Vs Electricity Ombudsman Lucknow and Others
Allahabad High Court · (2010) 08 AHC CK 0471
Arbitration and Conciliation Act, 1996 — Section 34Electricity Act, 2003 — Section 126, 127, 128, 135, 139Uttar Pradesh Electricity Ombudsman (Terms and Conditions of Service) Regulations, 2004 — Regulation 3.3.1
High Courts23 Aug 2010Dismissed
Munna Khan Vs Smt. Ahmedi
Allahabad High Court · (2010) 08 AHC CK 0461
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30, 30(1)
High Courts23 Aug 2010Dismissed
Harish Kumar Bharti Vs Ankur Agarwal and Others
Allahabad High Court · (2010) 08 AHC CK 0398
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Provincial Small Cause Courts Act, 1887 — Section 20(1), 25
High Courts23 Aug 2010Dismissed
Avinash Chandra Srivastava Vs Kiran Srivastava
Allahabad High Court · (2010) 08 AHC CK 0311
Transfer of Property Act, 1882 — Section 106, 111(g)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 21(1)(a)
High Courts23 Aug 2010Allowed
Ratan Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0242
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 25(b)
High Courts23 Aug 2010Dismissed
Munajir Hussain Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0169
High Courts23 Aug 2010Dismissed
Saurabh Kulshreshth Vs Dr. Bhim Rao Ambedkar, University and Others
Allahabad High Court · (2010) 08 AHC CK 0137
Aligarh Muslim University Regulations — Regulation 4.1, 4.2, 4.3
High Courts23 Aug 2010
The Committee of Management Ansar Inter College and Another Vs The State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0058
Constitution of India, 1950 — Article 226
High Courts23 Aug 2010Dismissed
Jageshwar and Others Vs Ram Gulam and Others Chhedi Lal and Another Vs Assistant Director Consolidation and Others
Allahabad High Court · (2010) 08 AHC CK 0040
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5
High Courts23 Aug 2010Dismissed
Brijendra Kumar Jain Vs Nirmal Kumar Jain
Allahabad High Court · (2010) 08 AHC CK 0037
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 17, 20(4)
High Courts20 Aug 2010Allowed
Hichha Lal Gupta Vs State of U.P. and Another
Allahabad High Court · (2011) 61 ACR 2439 : (2011) 6 ADJ 817
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 323, 325, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts20 Aug 2010Allowed
Gurudeo Singh and Others Vs Neeraj Batra alias Neeraj Bhagat
Allahabad High Court · (2010) 6 AWC 5688
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts20 Aug 2010Allowed
Panno Rani Sharma and others Vs State of U.P.and another
Allahabad High Court · (2011) 8 RCR(Criminal) 2901
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Aug 2010Disposed Of
Santosh Kumar Agnihotri and Others Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0308
High Courts20 Aug 2010Disposed Of
Khurram Siddiqui Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0305
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts20 Aug 2010Allowed
Ashok Kumar and another Vs Rent Control and Eviction Officer, Ghaziabad and others
Allahabad High Court · (2010) 08 AHC CK 0301
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3)
High Courts20 Aug 2010Disposed Of
Jagdamba Singh and Others Vs Vice Chancellor Univeristy Allahabad and Another
Allahabad High Court · (2010) 08 AHC CK 0294
Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 2(c)(iv)Uttar Pradesh State Universities Act, 1973 — Section 2(19)
High Courts20 Aug 2010Dismissed
Yogesh Kumar and others Vs Naresh Kumar Goyal
Allahabad High Court · (2010) 08 AHC CK 0272
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)