High Courts25 Aug 2010Dismissed
Mohd. Rafey Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5630 : (2011) 1 UPLBEC 258
Constitution of India, 1950 — Article 14, 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16FF
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 90 of 226
High Courts25 Aug 2010Disposed Of
Smt. Mamta Kanaujia Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0414
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 28, 29
High Courts25 Aug 2010Dismissed
State of U.P. Vs P.P. Tripathi
Allahabad High Court · (2010) 08 AHC CK 0400
High Courts25 Aug 2010Disposed Of
Giriraj Dharan Rastogi and Another Vs Prem Kumar Rawat and Others
Allahabad High Court · (2010) 08 AHC CK 0386
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A(2), Order 20 Rule 7, Order 20 Rule 8, Order 41 Rule 1, Order 41 Rule 1(2)Limitation Act, 1963 — Article 136, 12, 12(2)
High Courts25 Aug 2010Allowed
Mirza Athar Beg and Hardwar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0368
Constitution of India, 1950 — Article 19, 19(1), 19(5), 31(1)Road Transport Corporations Act, 1950 — Section 45Uttar Pradesh Reorganisation Act, 2000 — Section 54
High Courts25 Aug 2010Disposed Of
Ram bhujharat singh inter college, erstwhile janta Janaradan Vs Board of Revenue, U.P.Lucknow and others
Allahabad High Court · (2010) 08 AHC CK 0300
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195
High Courts25 Aug 2010Allowed
Pawan Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0295
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7AJuvenile Justice (Care and Protection of Children) Rules, 2001 — Rule 12
High Courts25 Aug 2010Dismissed
Hitendra Singh Recruit Constable 45 Bn.P.A.C.Aligarh Vs State of U.P. and others
Allahabad High Court · (2010) 08 AHC CK 0239
High Courts25 Aug 2010Dismissed
Parmeshwar Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0224
High Courts25 Aug 2010Dismissed
U.P.S.R.T.C. Vs The Oriental Insurance Company Ltd.
Allahabad High Court · (2010) 08 AHC CK 0182
Motor Vehicles Act, 1988 — Section 101, 102, 103, 140, 160
High Courts25 Aug 2010
Sushila Devi and Others Vs Commissioner Varanasi Divi. and Others
Allahabad High Court · (2010) 08 AHC CK 0180
High Courts25 Aug 2010
Smt. Laxmi Srivastava and Another Vs Additional Sessions Judge and Others
Allahabad High Court · (2010) 08 AHC CK 0168
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151, 152
High Courts25 Aug 2010
Indian Perfumes and Flavours throu. its Partner Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0167
High Courts25 Aug 2010
Magnoo Jha Vs Punjab National Bank and Others
Allahabad High Court · (2010) 08 AHC CK 0116
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 11
High Courts25 Aug 2010Dismissed
Union of India (UOI) and Another Vs Afzal Hussain and Another
Allahabad High Court · (2011) 128 FLR 137 : (2011) LLR 200 : (2011) 2 TAC 726
Penal Code, 1860 (IPC) — Section 302, 323, 504Workmens Compensation Act, 1923 — Section 10, 2(1), 3, 30, 4(1)
High Courts25 Aug 2010Allowed
Virendra Pal Singh Vs Joint Director of Education and Others
Allahabad High Court · (2011) 2 ADJ 542 : (2011) 2 AWC 1396
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 14
High Courts25 Aug 2010Dismissed
Nand Kishor Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 580 : (2011) 128 FLR 880
High Courts25 Aug 2010Dismissed
Sunita Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0074
High Courts25 Aug 2010Dismissed
Dinesh Kumar Vs Dy. Inspector General of Police C.R.P.F. and Others
Allahabad High Court · (2010) 6 AWC 6423
Constitution of India, 1950 — Article 342
High Courts25 Aug 2010Allowed
Bacchu Singh Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 777