High Courts26 Aug 2010Dismissed
Ghulam Ghaus Vs Fatima Bibi
Allahabad High Court · (2010) 08 AHC CK 0313
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 89 of 226
High Courts26 Aug 2010Disposed Of
Nandan Talkies, Aligarh Vs State of U.P. & another
Allahabad High Court · (2010) 08 AHC CK 0307
High Courts26 Aug 2010Disposed Of
Basic Shiksha Adhikari, Etah and Others Vs Ram Dularey Sharmaand Others
Allahabad High Court · (2010) 08 AHC CK 0285
High Courts26 Aug 2010Partly Allowed
Mithlesh Vs Collector
Allahabad High Court · (2010) 08 AHC CK 0270
Land Acquisition Act, 1894 — Section 48A
High Courts26 Aug 2010Allowed
Kuldeep Kumar Tiwari Vs C/M Ram Dev Pandey Inter College, Sultanpur
Allahabad High Court · (2010) 08 AHC CK 0223
High Courts26 Aug 2010
Suneel Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0165
Constitution of India, 1950 — Article 16(4B), 226, 335Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(1), 3(5), 3(7)
High Courts26 Aug 2010Allowed
Rameshwar Bux Singh Vs Kashi Ratneshwar Dayal Tiwari and Others
Allahabad High Court · (2011) 1 TAC 681
Evidence Act, 1872 — Section 101Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 166, 173, 2(19), 2(30)
High Courts26 Aug 2010Dismissed
Ashoka Construction Company Vs District Judge and Another
Allahabad High Court · (2010) 08 AHC CK 0091
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(3), 36, 5Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 21 Rule 41, 115Constitution of India, 1950 — Article 226
High Courts26 Aug 2010Allowed
Dharmendra Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1179
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 406, 415, 420, 420, 504
High Courts26 Aug 2010
Raju and Another Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 354, 376, 376(G), 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts26 Aug 2010Allowed
Dharmendra Singh and Others Vs Sant Saran Gupta and Another
Allahabad High Court · (2011) 2 ACR 1344
Criminal Procedure Code, 1973 (CrPC) — Section 482, 843Penal Code, 1860 (IPC) — Section 120B, 415, 417, 418, 420
High Courts26 Aug 2010Dismissed
Shamsher and Smt. Kusum Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 113 RD 128
Civil Procedure Code, 1908 (CPC) — Section 7(3), 82, 9(2), 9AConstitution of India, 1950 — Article 191, 243C(5), 272, 277, 278Supreme Court Advocates (Practice in High Courts) Act, 1951 — Section 2
High Courts26 Aug 2010
Dr. Archana Mishra and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0025
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13
High Courts25 Aug 2010Dismissed
Akhilesh Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1642
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 166, 167, 218, 420, 467Prevention of Corruption Act, 1988 — Section 10, 13(1)(d), 13(2), 15, 19(1)
High Courts25 Aug 2010Allowed
Ram Shankar Vs District Magistrate, Basti and Others
Allahabad High Court · (2010) 6 AWC 6288 : (2011) 1 UPLBEC 180
Uttar Pradesh Panchayat Raj Act, 1947 — Section 23(2), 23(3), 27, 27(1), 95(1)Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 256, 256(1), 256(3), 257, 258
High Courts25 Aug 2010Allowed
Vijay Kumar Pathak Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6234
Public Gambling Act, 1867 — Section 3, 4
High Courts25 Aug 2010Dismissed
Harendra Singh, Recruit Constable Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6425
Constitution of India, 1950 — Article 226
High Courts25 Aug 2010Dismissed
T.K. Mitra Vs P.O., Industrial Tribunal-I and Another
Allahabad High Court · (2010) 08 AHC CK 0487
Uttar Pradesh Industrial Disputes Act, 1947 — Section 33(2), 33A, 6E(2)
High Courts25 Aug 2010Dismissed
Prakash Narain and Another Vs IIIrd Additional District Judge
Allahabad High Court · (2011) 3 ADJ 47 : (2011) 2 AWC 1653
Specific Relief Act, 1963 — Section 31(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 49, 5, 5(2), 52
High Courts25 Aug 2010Dismissed
Ms. Nisha and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0465
Constitution of India, 1950 — Article 14