High Courts25 Aug 2010Dismissed
Parmeshwar Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0224
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 87 of 217
High Courts25 Aug 2010Dismissed
U.P.S.R.T.C. Vs The Oriental Insurance Company Ltd.
Allahabad High Court · (2010) 08 AHC CK 0182
Motor Vehicles Act, 1988 — Section 101, 102, 103, 140, 160
High Courts25 Aug 2010
Sushila Devi and Others Vs Commissioner Varanasi Divi. and Others
Allahabad High Court · (2010) 08 AHC CK 0180
High Courts25 Aug 2010
Smt. Laxmi Srivastava and Another Vs Additional Sessions Judge and Others
Allahabad High Court · (2010) 08 AHC CK 0168
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151, 152
High Courts25 Aug 2010
Indian Perfumes and Flavours throu. its Partner Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0167
High Courts25 Aug 2010
Magnoo Jha Vs Punjab National Bank and Others
Allahabad High Court · (2010) 08 AHC CK 0116
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 11
High Courts25 Aug 2010Dismissed
Union of India (UOI) and Another Vs Afzal Hussain and Another
Allahabad High Court · (2011) 128 FLR 137 : (2011) LLR 200 : (2011) 2 TAC 726
Penal Code, 1860 (IPC) — Section 302, 323, 504Workmens Compensation Act, 1923 — Section 10, 2(1), 3, 30, 4(1)
High Courts25 Aug 2010Allowed
Virendra Pal Singh Vs Joint Director of Education and Others
Allahabad High Court · (2011) 2 ADJ 542 : (2011) 2 AWC 1396
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 14
High Courts25 Aug 2010Dismissed
Nand Kishor Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 580 : (2011) 128 FLR 880
High Courts25 Aug 2010Dismissed
Sunita Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0074
High Courts25 Aug 2010Dismissed
Dinesh Kumar Vs Dy. Inspector General of Police C.R.P.F. and Others
Allahabad High Court · (2010) 6 AWC 6423
Constitution of India, 1950 — Article 342
High Courts25 Aug 2010Allowed
Bacchu Singh Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 777
High Courts25 Aug 2010Dismissed
Jitendra and others Vs State of U.P. and another
Allahabad High Court · (2012) 1 ACR 208
Criminal Procedure Code, 1973 (CrPC) — Section 173, 204, 239, 240, 244
High Courts23 Aug 2010
Chintamani Ghosh Trust and another Vs State of U.P. and others
Allahabad High Court · (2011) 2 UPLBEC 1003
Constitution of India, 1950 — Article 226
High Courts23 Aug 2010Dismissed
Executive Engineer, Electricity Urban Distribution Division Vs Electricity Ombudsman Lucknow and Others
Allahabad High Court · (2010) 08 AHC CK 0471
Arbitration and Conciliation Act, 1996 — Section 34Electricity Act, 2003 — Section 126, 127, 128, 135, 139Uttar Pradesh Electricity Ombudsman (Terms and Conditions of Service) Regulations, 2004 — Regulation 3.3.1
High Courts23 Aug 2010Dismissed
Munna Khan Vs Smt. Ahmedi
Allahabad High Court · (2010) 08 AHC CK 0461
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30, 30(1)
High Courts23 Aug 2010Dismissed
Harish Kumar Bharti Vs Ankur Agarwal and Others
Allahabad High Court · (2010) 08 AHC CK 0398
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Provincial Small Cause Courts Act, 1887 — Section 20(1), 25
High Courts23 Aug 2010Dismissed
Avinash Chandra Srivastava Vs Kiran Srivastava
Allahabad High Court · (2010) 08 AHC CK 0311
Transfer of Property Act, 1882 — Section 106, 111(g)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 21(1)(a)
High Courts23 Aug 2010Allowed
Ratan Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0242
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 25(b)
High Courts23 Aug 2010Dismissed
Munajir Hussain Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0169