High Courts26 Aug 2010Allowed
Dharmendra Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1179
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Penal Code, 1860 (IPC) — Section 406, 415, 420, 420, 504
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 86 of 217
High Courts26 Aug 2010
Raju and Another Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 354, 376, 376(G), 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts26 Aug 2010Allowed
Dharmendra Singh and Others Vs Sant Saran Gupta and Another
Allahabad High Court · (2011) 2 ACR 1344
Criminal Procedure Code, 1973 (CrPC) — Section 482, 843Penal Code, 1860 (IPC) — Section 120B, 415, 417, 418, 420
High Courts26 Aug 2010Dismissed
Shamsher and Smt. Kusum Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 113 RD 128
Civil Procedure Code, 1908 (CPC) — Section 7(3), 82, 9(2), 9AConstitution of India, 1950 — Article 191, 243C(5), 272, 277, 278Supreme Court Advocates (Practice in High Courts) Act, 1951 — Section 2
High Courts26 Aug 2010
Dr. Archana Mishra and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0025
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13
High Courts25 Aug 2010Dismissed
Akhilesh Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ACR 1642
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 166, 167, 218, 420, 467Prevention of Corruption Act, 1988 — Section 10, 13(1)(d), 13(2), 15, 19(1)
High Courts25 Aug 2010Allowed
Ram Shankar Vs District Magistrate, Basti and Others
Allahabad High Court · (2010) 6 AWC 6288 : (2011) 1 UPLBEC 180
Uttar Pradesh Panchayat Raj Act, 1947 — Section 23(2), 23(3), 27, 27(1), 95(1)Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 256, 256(1), 256(3), 257, 258
High Courts25 Aug 2010Allowed
Vijay Kumar Pathak Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6234
Public Gambling Act, 1867 — Section 3, 4
High Courts25 Aug 2010Dismissed
Harendra Singh, Recruit Constable Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6425
Constitution of India, 1950 — Article 226
High Courts25 Aug 2010Dismissed
T.K. Mitra Vs P.O., Industrial Tribunal-I and Another
Allahabad High Court · (2010) 08 AHC CK 0487
Uttar Pradesh Industrial Disputes Act, 1947 — Section 33(2), 33A, 6E(2)
High Courts25 Aug 2010Dismissed
Prakash Narain and Another Vs IIIrd Additional District Judge
Allahabad High Court · (2011) 3 ADJ 47 : (2011) 2 AWC 1653
Specific Relief Act, 1963 — Section 31(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 49, 5, 5(2), 52
High Courts25 Aug 2010Dismissed
Ms. Nisha and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0465
Constitution of India, 1950 — Article 14
High Courts25 Aug 2010Dismissed
Mohd. Rafey Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5630 : (2011) 1 UPLBEC 258
Constitution of India, 1950 — Article 14, 30Uttar Pradesh Intermediate Education Act, 1921 — Section 16FF
High Courts25 Aug 2010Disposed Of
Smt. Mamta Kanaujia Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0414
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 28, 29
High Courts25 Aug 2010Dismissed
State of U.P. Vs P.P. Tripathi
Allahabad High Court · (2010) 08 AHC CK 0400
High Courts25 Aug 2010Disposed Of
Giriraj Dharan Rastogi and Another Vs Prem Kumar Rawat and Others
Allahabad High Court · (2010) 08 AHC CK 0386
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A(2), Order 20 Rule 7, Order 20 Rule 8, Order 41 Rule 1, Order 41 Rule 1(2)Limitation Act, 1963 — Article 136, 12, 12(2)
High Courts25 Aug 2010Allowed
Mirza Athar Beg and Hardwar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0368
Constitution of India, 1950 — Article 19, 19(1), 19(5), 31(1)Road Transport Corporations Act, 1950 — Section 45Uttar Pradesh Reorganisation Act, 2000 — Section 54
High Courts25 Aug 2010Disposed Of
Ram bhujharat singh inter college, erstwhile janta Janaradan Vs Board of Revenue, U.P.Lucknow and others
Allahabad High Court · (2010) 08 AHC CK 0300
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195
High Courts25 Aug 2010Allowed
Pawan Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0295
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7AJuvenile Justice (Care and Protection of Children) Rules, 2001 — Rule 12
High Courts25 Aug 2010Dismissed
Hitendra Singh Recruit Constable 45 Bn.P.A.C.Aligarh Vs State of U.P. and others
Allahabad High Court · (2010) 08 AHC CK 0239