High Courts28 Aug 2010Allowed
Amit Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6496 : (2011) 1 UPLBEC 822
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 84 of 217
High Courts28 Aug 2010Dismissed
Arvind Kumar Singh Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 706
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 419, 420, 511
High Courts28 Aug 2010Allowed
Mohd. Azam Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0009
Societies Registration Act, 1860 — Section 20, 3, 3(2)
High Courts27 Aug 2010Allowed
Abdul Rasheed and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 727 : (2011) 2 DMC 341
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504, 506
High Courts27 Aug 2010Allowed
Ravindra Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 705
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts27 Aug 2010Dismissed
Saraswati Engineering and Traders Vs State of U.P. and Others
Allahabad High Court · (2011) 42 VST 556
Uttar Pradesh Trade Tax Act, 1948 — Section 10B, 7Uttar Pradesh Trade Tax Rules, 1948 — Rule 41(1)
High Courts27 Aug 2010Dismissed
Dwarikesh Sugar Industries Limited Vs Deputy Commissioner (Assessment) Trade Tax, Najibabad and Others
Allahabad High Court · (2011) 41 VST 475
Uttar Pradesh Trade Tax Act, 1948 — Section 21, 21(2)
High Courts27 Aug 2010Dismissed
Jania Sons Vs State of U.P. and Others
Allahabad High Court · (2011) 41 VST 53
Central Sales Tax Act, 1956 — Section 8(5), 9(5)Uttar Pradesh Trade Tax Act, 1948 — Section 21, 3D, 4B
High Courts27 Aug 2010Disposed Of
Pratibha Shishu Shiksha Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0466
High Courts27 Aug 2010Dismissed
Ambika Prasad Vs Dy. Director of Consolidation Banda and Others
Allahabad High Court · (2010) 08 AHC CK 0460
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 61, 62, 64Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 9
High Courts27 Aug 2010
S.K. and Associates and Another Vs Indian Farmer and Fertilizers Co-operative Ltd. and Another
Allahabad High Court · (2010) 6 AWC 5833
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 12(3), 12(4)
High Courts27 Aug 2010Dismissed
Ravi Shankar Pal and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0401
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 177, 178, 189Penal Code, 1860 (IPC) — Section 120B, 323, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts27 Aug 2010Dismissed
Chhedi Singh Vs Deputy Director of Consolidation, Banda and others
Allahabad High Court · (2010) 08 AHC CK 0356
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts27 Aug 2010Dismissed
Yogendra Singh Vs District Inspector of Schools, Muzaffarnagar and others
Allahabad High Court · (2010) 08 AHC CK 0344
High Courts27 Aug 2010Dismissed
Rekha Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0268
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 29Uttar Pradesh Kshetra Panchayat and Zila Panchayats (Removal of Pramukhs, Up-Pramukhs, Adhyakshas and Upadhyakshas) Enquiry Rules, 1977 — Rule 3(2), 4(2), 6
High Courts27 Aug 2010Allowed
Vidyut Sevaayog, Uttar Pradesh Power Corporation Ltd., Lucknow and Others Vs Sobha Ram Yadav
Allahabad High Court · (2010) 08 AHC CK 0267
High Courts27 Aug 2010Disposed Of
Vijay Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 498A, 504
High Courts27 Aug 2010Dismissed
Yashpal Singh and others Vs State of U.P., Through Special Secretary [Industry) Industrial Development Sections, Government of U.P., Sachivalaya Bhawan, Lucknow and others
Allahabad High Court · (2010) 08 AHC CK 0226
Land Acquisition Act, 1894 — Section 4, 6
High Courts27 Aug 2010Dismissed
Atul Sports and Drawing Emporium and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 8 RCR(Civil) 2770
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 60Income Tax Rules, 1962 — Rule 60
High Courts27 Aug 2010Allowed
Molhay and Another Vs State of U.P.
Allahabad High Court · (2011) 3 AWC 211 : (2011) CriLJ 535
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396, 399, 402