COURT ARCHIVE

Allahabad High Court judgments, 2010

4,330 judgments · page 83 of 217

High Courts28 Aug 2010Disposed Of

Madhuri Singh @ Smt.Virendra Singh and others Vs Usha Devi and others

Allahabad High Court · (2010) 08 AHC CK 0334

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22

High Courts28 Aug 2010Disposed Of

Surya Nath Singh and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 6 RCR(Criminal) 1239

Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(a), 195(1)(b), 340, 343Uttar Pradesh Land Revenue Act, 1901 — Section 219

High Courts28 Aug 2010Allowed

Yashpal Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0304

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 179, 181

High Courts28 Aug 2010Allowed

S.Housing Vs Union of India

Allahabad High Court · (2010) 08 AHC CK 0302

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 269T, 276DD

High Courts28 Aug 2010Allowed

State of U.P. and Others Vs Mohd.Akeen and Another

Allahabad High Court · (2010) 08 AHC CK 0296

High Courts28 Aug 2010Disposed Of

Parvati Devi and others Vs State of U.P.and another

Allahabad High Court · (2011) 8 RCR(Criminal) 2774

Criminal Procedure Code, 1973 (CrPC) — Section 137(8), 482Penal Code, 1860 (IPC) — Section 201, 302, 419, 420, 467

High Courts28 Aug 2010Allowed

Smt. Heerawati Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0181

Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 7, 7(3), 82, 83, 9

High Courts28 Aug 2010Dismissed

Renu and Another Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0170

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4

High Courts28 Aug 2010

Bheekam Chandra Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0162

Constitution of India, 1950 — Article 226, 300A, 32Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 367, 406, 409, 420, 468

High Courts28 Aug 2010Allowed

Omveer Singh Vs The Divisional Forest Officer, Social Forestry Division and Another

Allahabad High Court · (2010) 08 AHC CK 0160

Constitution of India, 1950 — Article 14, 16, 19, 21Uttar Pradesh Industrial Disputes Act, 1947 — Section 2Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 4(1), 4(4)

High Courts28 Aug 2010

Abdul Razzaque Vs State of U.P.

Allahabad High Court · (2011) 61 ACR 2223 : (2011) 4 AWC 2.264

Criminal Procedure Code, 1973 (CrPC) — Section 302, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 2(1), 20, 7A, 7A(2)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12

High Courts28 Aug 2010Dismissed

Surendra Nath Shukla Vs Vice-Chancellor of Sampurnand Sanskrit Vishwavidyalaya and Others

Allahabad High Court · (2010) 08 AHC CK 0148

Constitution of India, 1950 — Article 226

High Courts28 Aug 2010Dismissed

Nanhey and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 1 ACR 719

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468

High Courts28 Aug 2010Dismissed

U.P. Cooperative Federation Ltd. and Another Vs Ramesh Kumar Singh

Allahabad High Court · (2010) 08 AHC CK 0125

High Courts28 Aug 2010Dismissed

Aligarh Gramin Bank Vs Chandra Shekhar and Another

Allahabad High Court · (2011) 2 ACR 1307

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 401(3)Penal Code, 1860 (IPC) — Section 409, 419, 420, 468, 471

High Courts28 Aug 2010Dismissed

Brass City F.K. Cable T.V. Network Vs State of U.P. and Others

Allahabad High Court · (2010) 6 AWC 5835

Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 2, 3

High Courts28 Aug 2010Dismissed

Sanjay David Singh Vs Smt. Reena Singh

Allahabad High Court · (2011) 2 AWC 1925 : (2011) 1 DMC 644

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6(4)Divorce Act, 1869 — Section 11, 32

High Courts28 Aug 2010Allowed

Surendra Prasad Gond Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 1 UPLBEC 205

High Courts28 Aug 2010Allowed

Satya Prakash Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0077

High Courts28 Aug 2010Dismissed

Dinesh Chandra Pachauri Vs State of U.P. and Others

Allahabad High Court · (2011) CriLJ 544 : (2011) 8 RCR(Criminal) 430

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 313Penal Code, 1860 (IPC) — Section 147, 149, 307, 324, 395