COURT ARCHIVE

Allahabad High Court judgments, 2010

4,330 judgments · page 81 of 217

High Courts01 Sept 2010Allowed

Union of India and others Vs No. 031518484 CT/GD Manish Kumar and others

Allahabad High Court · (2011) 2 UPLBEC 1009

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Central Reserve Police Force Rules, 1955 — Rule 14

High Courts01 Sept 2010Allowed

Nagar Palika Vs Balram Mehrotra and Another

Allahabad High Court · (2010) 6 AWC 6451 : (2011) LLR 102

Uttar Pradesh Industrial Disputes Act, 1947 — Section 11A, 4K, 6NUttar Pradesh Nagar Palika Act, 1916 — Section 70

High Courts01 Sept 2010Allowed

Union of India and others Vs Manish Kumar No. 031518484 CT/GD and others

Allahabad High Court · (2010) 127 FLR 994

High Courts31 Aug 2010Allowed

Phool Chandra Tiwari and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 7 ADJ 20

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 482Penal Code, 1860 (IPC) — Section 210, 302

High Courts31 Aug 2010Allowed

Parasnath Digamber Jain Sabha Vs Omkar Nath and Others

Allahabad High Court · (2010) 6 AWC 5705

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 21, 29

High Courts31 Aug 2010Allowed

Hausila Singh Vs Additional Commissioner (Administration) and Another

Allahabad High Court · (2010) 6 AWC 6299

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 4A

High Courts31 Aug 2010Disposed Of

Phoenix Lamps India Ltd. Vs Assistant Commissioner of Income Tax

Allahabad High Court · (2011) 238 CTR 465 : (2011) 196 TAXMAN 235

Finance Act, 2002 — Section 43(3), 43AIncome Tax Act, 1961 — Section 10A, 143(1), 143(3), 147, 147(1)

High Courts31 Aug 2010Disposed Of

Kumari Mohini Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0369

High Courts31 Aug 2010

Neemur @ Rafeeq (dead) through L.Rs. Vs Dost Mohammad

Allahabad High Court · (2011) 6 RCR(Civil) 2462 : (2011) 112 RD 554

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts31 Aug 2010Dismissed

State of U.P. and Another Vs Ram Nath and Others

Allahabad High Court · (2010) 08 AHC CK 0098

Motor Vehicles Act, 1988 — Section 173

High Courts31 Aug 2010Dismissed

Afsar Ali Khan Vs Judge, Small Causes Court/Prescribed Authority and Another

Allahabad High Court · (2011) 1 RCR(Rent) 135

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2A(5), 30(4)

High Courts31 Aug 2010Allowed

Narayan Chandra Mohapatra Vs Inspector General of Police C.R.P.F. and Others

Allahabad High Court · (2010) 6 AWC 6484 : (2011) 2 UPLBEC 1236

Central Reserve Police Force Rules, 1955 — Rule 27(7)Constitution of India, 1950 — Article 226, 311

High Courts31 Aug 2010Allowed

Raj Kumar Vs State of U.P. and Another

Allahabad High Court · (2010) 08 AHC CK 0010

Constitution of India, 1950 — Article 226

High Courts31 Aug 2010Allowed

Ram Newal Vs State of U.P. and another

Allahabad High Court · (2010) 08 AHC CK 0005

High Courts30 Aug 2010

Vipin Kumar Sharma Vs State of U.P. and Another

Allahabad High Court · (2013) ACR 187

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 504, 506

High Courts30 Aug 2010Dismissed

Azim Ullah Vs R.C.E.O. and Others

Allahabad High Court · (2010) 08 AHC CK 0495

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(4), 13, 14

High Courts30 Aug 2010

Girish Kumar Vs Prescribed Authority/Judge Small Causes Court and Others

Allahabad High Court · (2010) 08 AHC CK 0418

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15(3)

High Courts30 Aug 2010Allowed

Sadha Singh Vs State of U.P. and Others

Allahabad High Court · (2010) 08 AHC CK 0399

Land Acquisition Act, 1894 — Section 11, 11(1), 17, 30, 30(1)(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 420, 452Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11, 154, 166, 167, 189

High Courts30 Aug 2010Dismissed

Surendra Kumar Vs Kanta Singhal

Allahabad High Court · (2010) 08 AHC CK 0330

High Courts30 Aug 2010Disposed Of

Nanak Chand Vs Union of India and Others

Allahabad High Court · (2010) 08 AHC CK 0323

Armed Forces Tribunals Act, 2007 — Section 14, 14(1), 14(2), 19, 30, 31Constitution Of India, 1950 — Article 136, 226, 227