High Courts03 Sept 2010
Rajendra Narain Raj and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0048
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 79 of 217
High Courts01 Sept 2010
Ghansyam Dubey @ Litile and Others Vs State of U.P. and Another
Allahabad High Court · (2013) 4 ADJ 474
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 2(d), 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts01 Sept 2010Allowed
Chandra Bhan Pratap Singh Vs Executive Engineer and Others
Allahabad High Court · (2011) 4 AWC 3460 : (2011) 1 UPLBEC 238
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 16, 3, 7, 9
High Courts01 Sept 2010Dismissed
Kalyan Singh Vs Special Judge and Others
Allahabad High Court · (2010) 09 AHC CK 0587
High Courts01 Sept 2010Dismissed
Mahaveer Prasad Sharma Vs Mohammad Wasim and Another
Allahabad High Court · (2010) 09 AHC CK 0563
Constitution of India, 1950 — Article 226
High Courts01 Sept 2010Dismissed
Dr. Mahendra Pal Verma and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0539
Constitution of India, 1950 — Article 226, 309Uttar Pradesh Medical and Health Service Rules, 2004 — Rule 10
High Courts01 Sept 2010Dismissed
Raju Rastogi and Others Vs The State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0538
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts01 Sept 2010Partly Allowed
Ram Bahadur Maurya Vs Commissioner, Lucknow Division and Another
Allahabad High Court · (2010) 09 AHC CK 0537
High Courts01 Sept 2010Allowed
Committee of Management and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 2 UPLBEC 1046
Constitution of India, 1950 — Article 14Uttar Pradesh Intermediate Education Act, 1921 — Section 13A
High Courts01 Sept 2010Dismissed
Anurag Rai Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0519
High Courts01 Sept 2010Disposed Off
Udaipal and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0501
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts01 Sept 2010Dismissed
Ashok Kumar Gupta Vs District Judge and Others
Allahabad High Court · (1997) 3 UPLBEC 1915
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(A)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
High Courts01 Sept 2010Disposed Of
Shahzad Ahmad Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0435
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 77
High Courts01 Sept 2010Disposed Of
Ram Asarey Vs District Judge and Others
Allahabad High Court · (2010) 09 AHC CK 0434
High Courts01 Sept 2010Allowed
Ramesh Chandra @ Rajendra Yadav, Deena Nath Yadav, Surendra Prasad and Ram Chander Yadav Vs The State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0433
High Courts01 Sept 2010Disposed Of
Mohd. Riyaz alias Guddu and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 1343
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307
High Courts01 Sept 2010Disposed Of
Ram Tirath Katiyar Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0426
High Courts01 Sept 2010Dismissed
Varun Chaudhary Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0425
High Courts01 Sept 2010Disposed Of
Imran and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0424
Criminal Procedure Code, 1973 (CrPC) — Section 125, 227, 228, 239, 245Penal Code, 1860 (IPC) — Section 323, 392, 427, 452, 504
High Courts01 Sept 2010Allowed
Narendra Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0417