High Courts06 Sept 2010
Tulsi Ram and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 195, 227, 228, 239, 245Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 78 of 217
High Courts03 Sept 2010Dismissed
Prabhu Nath Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3143
National Security Act, 1980 — Section 12(1), 3(2)Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts03 Sept 2010
Sita Ram Vs State
Allahabad High Court · (2011) 3 ACR 3149 : (2011) CriLJ 1082 : (2011) 3 RCR(Criminal) 333 : (2011) 3 RCR(Criminal) 333
Criminal Procedure Code, 1973 (CrPC) — Section 335, 335(1)Lunacy Act, 1912 — Section 91, 91(1)Penal Code, 1860 (IPC) — Section 304, 308, 324, 84
High Courts03 Sept 2010Disposed Of
Mohd. Atteque Vs The Director/Joint Director (Admn) Rajya Krishi Utpadan and Others
Allahabad High Court · (2010) 09 AHC CK 0540
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 26F(1)
High Courts03 Sept 2010Disposed Of
Naveen Kumar Srivastava Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0493
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts03 Sept 2010Partly Allowed
Putti Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0452
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 401Penal Code, 1860 (IPC) — Section 323, 34, 452, 504, 506
High Courts03 Sept 2010Allowed
State of U.P. Vs Shiv Prakash Tiwari @ Depty Tiwari
Allahabad High Court · (2010) 09 AHC CK 0451
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 34, 506, 506(2)
High Courts03 Sept 2010Disposed Of
Shiv Om Traders Ghaziabad Vs Syndicate Bank
Allahabad High Court · (2010) 09 AHC CK 0430
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts03 Sept 2010Disposed Of
Northern India Engineering College Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0402
High Courts03 Sept 2010Disposed Of
Lal Chand and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0401
Constitution of India, 1950 — Article 226
High Courts03 Sept 2010Allowed
Soti Yadav and another Vs Dy.Director of Consolidation, Varanasi and others
Allahabad High Court · (2010) 09 AHC CK 0392
High Courts03 Sept 2010Allowed
Ramoo Bhadauriya and Another Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0333
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311
High Courts03 Sept 2010Dismissed
Gandhi Vidya Kendra Junior High School through its Manager and another Vs Kishan Chand Sharma (Dead) and others
Allahabad High Court · (2010) 09 AHC CK 0286
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts03 Sept 2010Dismissed
Babu Tandon Lal @ Pappu Vs Addl.District Judge, Room No.1, Bareilly and others
Allahabad High Court · (2010) 09 AHC CK 0279
High Courts03 Sept 2010Allowed
Manoj Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 125 FLR 406 : (2010) 2 UPLBEC 1284
Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323
High Courts03 Sept 2010Dismissed
Altaf Hussain Vs Kishwar Ali and Others
Allahabad High Court · (2010) 09 AHC CK 0250
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(7), 22
High Courts03 Sept 2010
Smt. Sahla Siddiqui and Others Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0216
High Courts03 Sept 2010Dismissed
Deepak and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 125, 362, 482
High Courts03 Sept 2010Dismissed
Janak Dubey (D) through L. Rs. and Others Vs Additional Commissioner (Administration), Gorakhpur Division and Others
Allahabad High Court · (2010) 6 AWC 6185
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13, 13(2), 14, 14(3)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts03 Sept 2010
Manu Kumar Agarwal Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0050
Constitution of India, 1950 — Article 226