High Courts07 Sept 2010Dismissed
Rashid Kureshi and Others Vs Badre Alam
Allahabad High Court · (2010) 09 AHC CK 0257
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22(f), 25(1)
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 76 of 217
High Courts07 Sept 2010Dismissed
Chaman Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 1 AWC 206 : (2011) 1 UPLBEC 191
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 2(c)Uttar Pradesh State Universities Act, 1973 — Section 2(18)
High Courts07 Sept 2010Dismissed
Mithai Lal Yadav Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0201
Limitation Act, 1963 — Section 5Uttar Pradesh Collection Amins Services Rules, 1974 — Rule 5
High Courts07 Sept 2010Dismissed
Rajesh Chandra Kukreti and Another Vs District Judge and Another
Allahabad High Court · (2010) 09 AHC CK 0200
High Courts07 Sept 2010
Sanjay Tingal and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts07 Sept 2010Allowed
Bhagwat Narain Chaturvedi and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6446 : (2011) 1 UPLBEC 114
High Courts07 Sept 2010Dismissed
Phundi Singh (D) through L.Rs. Vs Prescribed Authority and Others
Allahabad High Court · (2011) 4 AWC 3457
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 2(5), 5(2)
High Courts07 Sept 2010Dismissed
Kamlapati Verma alias Dhakelu Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 2842
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 323, 324
High Courts06 Sept 2010
Kumari Geeta Mehrotra and Another Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0618
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Sept 2010Allowed
Abdul Rasheed and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 2 DMC 654 : (2011) 7 RCR(Criminal) 779
Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts06 Sept 2010Dismissed
Bhajan Singh Vs The State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0544
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts06 Sept 2010Disposed Of
Mohd. Masiullah and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0536
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 123
High Courts06 Sept 2010
Shaurabh Khamka and Others Vs Shambhoo Sharan Sanjeev Kumar
Allahabad High Court · (2010) 09 AHC CK 0496
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 409, 418, 420, 504, 506
High Courts06 Sept 2010
Ashok Kumar Singh and Another Vs State of U.P. and Another
Allahabad High Court · (2001) 1 UPLBEC 703
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 420, 471
High Courts06 Sept 2010Disposed Of
Aqueel Ahmad Vs Authorized Officer, Kotak Mahindra Bank and Others
Allahabad High Court · (2010) 09 AHC CK 0490
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts06 Sept 2010Dismissed
Mahesh Chand Vs Union of India (UOI) and Others U.P. Civil Service Association and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0459
Administrative Service (Appointment by Selection) Regulations, 1997 — Regulation 3, 4, 5Administrative Service (Recruitment) Rules, 1954 — Rule 4(2), 8, 8(2), 9(1)Constitution of India, 1950 — Article 141, 142
High Courts06 Sept 2010Allowed
Avnish Kumar Mishra Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0456
High Courts06 Sept 2010Dismissed
Madan Lal Arora Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0441
Constitution of India, 1950 — Article 226
High Courts06 Sept 2010
Surendra Singh Vs State
Allahabad High Court · (2010) 09 AHC CK 0428
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 120B, 147, 323, 342, 353
High Courts06 Sept 2010Allowed
Sushil Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0427
Penal Code, 1860 (IPC) — Section 366, 376