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Allahabad High Court judgments, 2010

4,330 judgments · page 77 of 217

High Courts06 Sept 2010Disposed Of

Anand Dubey Vs State of U.P. and Others

Allahabad High Court · (2010) 09 AHC CK 0419

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
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High Courts06 Sept 2010

Baldhari Pandey Vs State of U.P.

Allahabad High Court · (2010) 09 AHC CK 0244

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420, 467, 468, 504, 506
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High Courts06 Sept 2010

Anil Kumar and Another Vs State of U.P.

Allahabad High Court · (2010) 09 AHC CK 0134

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420, 467, 468, 504, 506
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