High Courts30 Aug 2010Dismissed
State of U.P and Others Vs Krishna Mohan Lal
Allahabad High Court · (2010) 08 AHC CK 0303
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 82 of 217
High Courts30 Aug 2010Dismissed
Ram Kant Prabhakar Vs Addl.District Judge, Court No.4, Saharanpur and others
Allahabad High Court · (2010) 08 AHC CK 0263
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts30 Aug 2010Dismissed
Rajesh Patel Vs State of U.P. and others
Allahabad High Court · (2010) 08 AHC CK 0250
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts30 Aug 2010Disposed Of
P.S.Naidu and another Vs State of U.P.and another
Allahabad High Court · (2010) 08 AHC CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 177, 482Penal Code, 1860 (IPC) — Section 498A
High Courts30 Aug 2010Dismissed
Vineeta Maurya and another Vs State of U.P.and others
Allahabad High Court · (2010) 08 AHC CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts30 Aug 2010Dismissed
Vijal Prakash @ Lalla (Tea-Wala) Vs Addl.District Judge, Agra and others
Allahabad High Court · (2010) 08 AHC CK 0241
High Courts30 Aug 2010
Principal Smt. Deokali Intermediate College Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0152
High Courts30 Aug 2010
Principal Intermediate College Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0133
High Courts30 Aug 2010Dismissed
Ram Sudhar Mishra Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0128
High Courts30 Aug 2010
Smt. Usha Pandey and Others Vs Sri S.M.A. Abdi, Principal Secy (Law-Cum-Legal Rem.) and Others
Allahabad High Court · (2010) 08 AHC CK 0127
Contempt of Courts Act, 1971 — Section 12
High Courts30 Aug 2010
Aegis BPO Service Ltd. Vs State of U.P. and Others
Allahabad High Court · AIR 2011 All 30
Constitution of India, 1950 — Article 14, 21Stamp Act, 1899 — Article 35, 5, 6, 17, 2(14)
High Courts29 Aug 2010Allowed
State of U.P. Vs Arun Kumar Misra and Another
Allahabad High Court · (2010) 08 AHC CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts28 Aug 2010Allowed
Constable 1068, A.P. Vinay Kumar Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0486
Constitution of India, 1950 — Article 311, 311(1), 311(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20Penal Code, 1860 (IPC) — Section 223, 224
High Courts28 Aug 2010Allowed
Ashish Sharma Vs State of U.P.
Allahabad High Court · (2011) 61 ACR 2206 : (2011) 4 AWC 2.263
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 2(1), 20, 7A, 7A(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts28 Aug 2010Dismissed
Anil Kumar Singh Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0450
Penal Code, 1860 (IPC) — Section 363, 366, 376, 506
High Courts28 Aug 2010Allowed
Ram Dulare and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0449
Uttar Pradesh Group D Employees Service Rules, 1985 — Rule 10, 10(6)
High Courts28 Aug 2010Allowed
Sri Sant Saran Lal Bhatnagar Vs U.P. Power Corp. Nigam Ltd. and Others
Allahabad High Court · (2010) 08 AHC CK 0444
Constitution of India, 1950 — Article 16, 16(4A), 335Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 8AUttar Pradesh Government Servants Seniority (Third Amendment) Rules, 2007 — Rule 6, 7, 8, 8A
High Courts28 Aug 2010Disposed Of
Gayatri Kanya Harijan Primary Pathshala Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0408
High Courts28 Aug 2010Dismissed
Tabarak Ali Vs State of U.P.
Allahabad High Court · (2011) 2 ACR 1305
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts28 Aug 2010Disposed Of
S.P.G. Inter College and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0385