COURT ARCHIVE

Allahabad High Court judgments, 2010

4,330 judgments · page 69 of 217

High Courts15 Sept 2010Dismissed

Jamia Rizviya Merajul Uloom Chilmapur, Gorakhpur, through its Secretary/Manager and another Vs State of U.P.through Secreary Firms, Societies and Chits, Lucknow and others

Allahabad High Court · (2010) 09 AHC CK 0305

Societies Registration Act, 1860 — Section 25, 4

High Courts15 Sept 2010

Committee of Management Sri Krishna Chaitanaya Inter College Vs State of U.P. and Others

Allahabad High Court · (2010) 09 AHC CK 0181

Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 13

High Courts15 Sept 2010Dismissed

Zaki Ahmad Vs Appellate Authority/General Officer Commanding-in-Chief, Central Command and Another

Allahabad High Court · (2011) 1 AWC 335 : (2011) 6 RCR(Civil) 2810 : (2011) 112 RD 18

Cantonments Act, 2006 — Section 247, 248, 308(2), 320, 340

High Courts15 Sept 2010

Raj Bahadur @ Rajendra Verma Vs State of U.P. and Others

Allahabad High Court · (2010) 09 AHC CK 0143

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106

High Courts15 Sept 2010Allowed

Mewa Lal Vs State of U.P. and Others

Allahabad High Court · (2011) 2 AWC 1399 : (2011) 1 UPLBEC 826

High Courts15 Sept 2010Dismissed

Tabarakullah Vs State of U.P. and Another

Allahabad High Court · (2010) 09 AHC CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 321, 482Essential Commodities Act, 1955 — Section 3, 7

High Courts15 Sept 2010Dismissed

Mohd. Sharif Vs Abdul Salam

Allahabad High Court · (2010) 6 AWC 6498

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21

High Courts15 Sept 2010Dismissed

Nand Kishore and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 09 AHC CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482

High Courts15 Sept 2010Dismissed

Smt. Parvati Devi and Others Vs Judge, Small Causes Court and Others

Allahabad High Court · (2011) 2 AWC 1421

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 136Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 23

High Courts15 Sept 2010Allowed

Pushpa Verma and Others Vs Motor Accident Claim Tribunal/Addl. District Judge

Allahabad High Court · (2011) 3 TAC 186

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 162, 165, 165(1), 166, 168

High Courts15 Sept 2010Allowed

Rameshwar Vs State of U.P.

Allahabad High Court · (2010) 09 AHC CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379

High Courts15 Sept 2010Dismissed

Ram Babu Jaiswal and Another Vs Addl. District Judge and Others

Allahabad High Court · (2010) 6 AWC 6507

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1), Order 15 Rule 5(2)Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3

High Courts14 Sept 2010Allowed

Vikram Kothari (HUF) Vs State of U.P.

Allahabad High Court · (2011) 242 CTR 179

Income Tax Act, 1961 — Section 139, 142(1), 143(2), 143(3), 147

High Courts14 Sept 2010Dismissed

Ashok Kumar Gupta Vs R.C.E.O., District Hardoi and Others

Allahabad High Court · (2011) 2 CivCC 437 : (2011) 112 RD 350

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

High Courts14 Sept 2010Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Sajjan and Others

Allahabad High Court · (2010) 6 AWC 6175 : (2011) 3 TAC 207

Motor Vehicles Act, 1988 — Section 166, 168, 170, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338

High Courts14 Sept 2010Allowed

Smt. Neera Jassal Vs State of U.P. and Others

Allahabad High Court · (2010) 127 FLR 907

Constitution of India, 1950 — Article 309Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 5

High Courts14 Sept 2010Dismissed

Jai Prakash Tiwari Vs State of U.P. and another

Allahabad High Court · (2011) 3 ACR 2453 : (2011) 7 RCR(Criminal) 513

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 197, 482, 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 307

High Courts14 Sept 2010Disposed Off

Vikram Singh Vs State of U.P. and Another

Allahabad High Court · (2010) 125 FLR 829 : (2010) 2 UPLBEC 1119

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482

High Courts14 Sept 2010Disposed Off

Pooran Lal and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 09 AHC CK 0479

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 504, 506

High Courts14 Sept 2010Dismissed

Shishu Pal Singh and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 09 AHC CK 0448

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506