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Allahabad High Court judgments, 2010

4,330 judgments · page 71 of 217

High Courts13 Sept 2010Allowed

M.P. Gupta Vs Syndicate Bank and Others

Allahabad High Court · (2011) 2 AWC 1193

Penal Code, 1860 (IPC) — Section 420, 468, 471Syndicate Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 24, 3(1), 4, 6, 6(13)Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Rule 6
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High Courts13 Sept 2010Disposed Of

In Re: Late Smt. Indra Mohini

Allahabad High Court · (2011) 113 RD 2

Allahabad High Court Rules, 1952 — Rule 6, 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 10, 151Succession Act, 1925 — Section 272, 278, 300
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High Courts13 Sept 2010Dismissed

Mishri and Others Vs State of U.P.

Allahabad High Court · (2010) 09 AHC CK 0449

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 323, 380, 452, 504, 506
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High Courts13 Sept 2010

Smt. Meena Devi Vs State of U.P. and Others

Allahabad High Court · (2010) 6 AWC 6463

Constitution of India, 1950 — Article 191, 192, 226, 239, 243Uttar Pradesh Panchayat Raj (Amendment) Act, 1998 — Section 95(1)Uttar Pradesh Panchayat Raj Act, 1947 — Section 11A, 11A(2), 11A(3), 12, 12(4)
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