COURT ARCHIVE

Allahabad High Court judgments, 2010

4,330 judgments · page 67 of 217

High Courts17 Sept 2010Allowed

Star Paper Mills Ltd. Vs State of U.P. and Another

Allahabad High Court · (2010) 6 AWC 6182 : (2011) 112 RD 408

Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 10(6), 20, 6Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(2)

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High Courts17 Sept 2010Dismissed

Ram Daras Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 2 AWC 1411

Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 14, 14(1), 14(3), 14(5)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 12, 12(1)

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High Courts17 Sept 2010Dismissed

LML Limited Vs State of U.P. and Others

Allahabad High Court · (2011) 128 FLR 589

Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 18, 3Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6B

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High Courts17 Sept 2010Disposed Of

Liyaqat Ali Khan Vs State of U.P.

Allahabad High Court · (2010) 09 AHC CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 397(1), 401Penal Code, 1860 (IPC) — Section 498A

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High Courts17 Sept 2010Allowed

Ram Bali Rai Vs IIIrd Addl. District Judge and Others

Allahabad High Court · (2011) 4 AWC 3454

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 4(2), 4A, 5, 5(2)

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High Courts17 Sept 2010Dismissed

In Re: Ramesh Chandra Tripathi and Sunni Central Board of Waqfs, U.P. and others

Allahabad High Court · (2011) 2 UPLBEC 1185

Civil Procedure Code, 1908 (CPC) — Section 89

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High Courts17 Sept 2010Dismissed

Chiddu @ Wahid Khan and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 3 ACR 3056

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200, 202, 203Penal Code, 1860 (IPC) — Section 308, 323, 395, 504, 506

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High Courts16 Sept 2010

Gulabdhar Vs State of U.P. and Another

Allahabad High Court · (2011) 5 ADJ 835 : (2011) 128 FLR 286

Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)

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High Courts16 Sept 2010Dismissed

Saya Traders Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 2011 All 11

Constitution of India, 1950 — Article 14Registration Act, 1908 — Section 17, 21, 23, 27, 29Stamp Act, 1899 — Section 17, 2, 47A, 56

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High Courts16 Sept 2010Dismissed

Smt. Radhamani Gupta and Others Vs Life Insurance Corporation of India

Allahabad High Court · (2010) 09 AHC CK 0549

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 41 Rule 27(1), Order 6 Rule 13, Order 6 Rule 14, Order 6 Rule 2Companies Act, 1913 — Section 2Insurance Act, 1938 — Section 2(12)

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High Courts16 Sept 2010Dismissed

Param Hans Sharma Vs Superintendent of Post Offices and Others

Allahabad High Court · (2011) 1 ADJ 488

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(12), 14(13), 14(16), 14(18)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 20(1), 226, 311(2)

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High Courts16 Sept 2010Allowed

Luxmi Kant Shukla Vs State of U.P. and Others

Allahabad High Court · (2010) 09 AHC CK 0381

Business Rules, 1975 — Rule 2, 3, 8Constitution of India, 1950 — Article 166Fundamental Rules, 1963 — Rule 56

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High Courts16 Sept 2010Allowed

Pyari Devi Vs State of U.P. & Another

Allahabad High Court · (2010) 09 AHC CK 0378

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts16 Sept 2010Allowed

Rani Verma Vs State of U.P.

Allahabad High Court · (2010) 09 AHC CK 0339

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts16 Sept 2010Dismissed

Pradeshiya Jan Jati Vikas Manch U.P. and Others Vs State of U.P. and Others

Allahabad High Court · (2010) 09 AHC CK 0327

Constitution of India, 1950 — Article 243(f), 243D, 342Uttar Pradesh Panchayat Raj Act, 1947 — Article 11A, 11B

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High Courts16 Sept 2010Allowed

Prasanna Kumar Dash Vs State of U.P. and Another

Allahabad High Court · (2010) 09 AHC CK 0315

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 418

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High Courts16 Sept 2010Dismissed

Rajendra Kumar Khandelwal Vs Alok Kumar Agrawal

Allahabad High Court · (2010) 09 AHC CK 0307

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts16 Sept 2010Dismissed

Rakesh Kumar Vs State of U.P. and another

Allahabad High Court · (2010) 09 AHC CK 0282

Penal Code, 1860 (IPC) — Section 308, 323, 504, 506

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High Courts16 Sept 2010Allowed

Manoj Kumar Nagar and Others Vs The State of U.P. and Others

Allahabad High Court · (2011) 2 AWC 1675 : (2011) 1 UPLBEC 784

Constitution of India, 1950 — Article 226

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High Courts16 Sept 2010

Praveen Kumar Maurya @ Praveen Maurya Vs State of U.P.

Allahabad High Court · (2011) CriLJ 200 : (2011) 7 RCR(Criminal) 2043

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 37(1), 8

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