High Courts16 Sept 2010Dismissed
Ashwani Kumar Gautam Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6317 : (2011) 1 UPLBEC 818
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101, 102, 103, 104, 105
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 68 of 217
High Courts16 Sept 2010
Vinod Kumar Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 949
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 506
High Courts16 Sept 2010Allowed
Smt. Neeraj Sharma Vs R.S. Yadav, Constable No. 761020305 and Others
Allahabad High Court · (2011) 2 AWC 1402 : (2011) 129 FLR 1
High Courts16 Sept 2010Dismissed
Jagdish Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts16 Sept 2010Allowed
Union of India (UOI) and Others Vs Awadh Transformers Pvt. Ltd. and Another
Allahabad High Court · (2011) 1 ADJ 163
Arbitration and Conciliation Act, 1996 — Section 9
High Courts16 Sept 2010Dismissed
Udai Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1229 : (2011) 1 UPLBEC 148
Constitution of India, 1950 — Article 14, 16, 21, 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 9Uttar Pradesh Intermediate Education Act, 1921 — Section 7A, 7AA
High Courts16 Sept 2010Allowed
Mahboob Hasan Miyan Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3122 : (2011) 1 ADJ 82 : (2011) 8 RCR(Criminal) 2918
Criminal Procedure Code, 1973 (CrPC) — Section 223, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 18, 18(1), 2, 20, 29Penal Code, 1860 (IPC) — Section 302
High Courts15 Sept 2010Dismissed
Mahendra Deo Tewari Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0550
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts15 Sept 2010Dismissed
Khursheed Vs Ist Additional District Judge and Others
Allahabad High Court · (2010) 09 AHC CK 0547
Constitution of India, 1950 — Article 226Uttar Pradesh Muslim Waqfs Act, 1960 — Section 30, 33(2), 49B, 57AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 4, 6
High Courts15 Sept 2010
Mohd. Faizan Khan Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 6 AWC 6205 : (2011) 1 UPLBEC 786
High Courts15 Sept 2010
Ram Sakal Dubey Vs The State of U.P and Another
Allahabad High Court · (2010) 09 AHC CK 0469
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts15 Sept 2010Dismissed
Doodhi Lal Singh and Others Vs The State of U.P and Another
Allahabad High Court · (2010) 09 AHC CK 0468
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 504, 506
High Courts15 Sept 2010Disposed Of
Smt. Maya Rastogi Vs Commissioner of Income Tax
Allahabad High Court · (2011) 241 CTR 67 : (2011) 196 TAXMAN 283
Income Tax Act, 1961 — Section 133(6), 147, 148, 149, 149(1)Land Acquisition Act, 1894 — Section 18, 34
High Courts15 Sept 2010Disposed Of
Ram Kishun Vs Commissioner, Gorakhpur Division, Gorakhpur and others
Allahabad High Court · (2010) 09 AHC CK 0396
High Courts15 Sept 2010Dismissed
Naajreen @ Najo and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0389
High Courts15 Sept 2010Allowed
Sanjay Kumar Tomar Vs Prahlad Kumar Gupta and another
Allahabad High Court · (2010) 09 AHC CK 0384
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 114
High Courts15 Sept 2010Allowed
Anoop Singh and Others Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 201, 302
High Courts15 Sept 2010Dismissed
Food Corporation of India and Another Vs Bipin KR. and Others
Allahabad High Court · (2010) 09 AHC CK 0336
Food Corporation of India Staff Regulations, 1971 — Regulation 22(4), 23(3)
High Courts15 Sept 2010Disposed Of
Satish Chandra Rai @ S.C. Rai Officer P.N.B. Vs State of U.P. & Others
Allahabad High Court · (2010) 09 AHC CK 0324
High Courts15 Sept 2010Allowed
Roli Srivastava & Ors. Vs State of U.P. Thur. Secy. Home Civil Secretriate, Lko. & Ors
Allahabad High Court · (2010) 09 AHC CK 0323