High Courts21 Sept 2010Allowed
Constable Ex-174 T.P. Anand Kishore Vs State of U.P. and Others
Allahabad High Court · (2011) 2 AWC 1400
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 65 of 217
High Courts21 Sept 2010Dismissed
Keshav Pratap Singh Vs State of U.P. and Another
Allahabad High Court · (2012) 2 ACR 1968
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 201, 406, 409
High Courts21 Sept 2010Dismissed
Salek Chand Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2010) 09 AHC CK 0092
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts21 Sept 2010Dismissed
Jitendra Tiwari Vs Prescribed Authority and Others
Allahabad High Court · (2011) 2 AWC 1439
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 23, 25(1), 25(2)
High Courts21 Sept 2010
Bansh Raj and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6490 : (2011) 128 FLR 25
High Courts20 Sept 2010Dismissed
Committee of Management, Janta Inter College, and Others Vs State of U.P. and Others
Allahabad High Court · (2010) AWC 6227
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts20 Sept 2010Dismissed
Amir Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0562
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts20 Sept 2010Dismissed
Smt. Malti Devi Vs State of U.P.
Allahabad High Court · (2010) 126 FLR 420
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 325, 452
High Courts20 Sept 2010Dismissed
Narendra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0504
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts20 Sept 2010Dismissed
Sattar Ahmad Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0473
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 202, 202(1)Evidence Act, 1872 — Section 27
High Courts20 Sept 2010Allowed
Rinku Thakur @ Kachhuwa @ Vibhav Pratap Singh Vs State of U.P.
Allahabad High Court · (2010) 09 AHC CK 0440
Penal Code, 1860 (IPC) — Section 147, 304, 504
High Courts20 Sept 2010Allowed
Ram Ashrey Prasad Singh Vs Dy.Director of Consolidation, Varanasi and others
Allahabad High Court · (2010) 09 AHC CK 0398
High Courts20 Sept 2010Dismissed
Pooja @ Bitta, & Others Vs State of U.P., Thru. Secretary, Home & Others
Allahabad High Court · (2010) 09 AHC CK 0375
High Courts20 Sept 2010Disposed Of
Parlab, Alld. Vs Commissioner of Trade Tax, U.P., Lko.
Allahabad High Court · (2010) 09 AHC CK 0374
High Courts20 Sept 2010Allowed
Arun Kumar Tewari Vs Yashpal Sharma & Others
Allahabad High Court · (2010) 09 AHC CK 0358
High Courts20 Sept 2010Dismissed
Phoolwati and another Vs Ashirvad Kaushal
Allahabad High Court · (2010) 09 AHC CK 0334
High Courts20 Sept 2010Dismissed
Yashwant Singh and another Vs State of U.P.Through Principal Secretary, Higher Education, Govt.of U.P., Lucknow and another
Allahabad High Court · (2010) 09 AHC CK 0313
High Courts20 Sept 2010Partly Allowed
Managing Director,U.P. Co-Operative Bank Ltd., Vs Ram Lal (1034 S/S 1999)
Allahabad High Court · (2010) 09 AHC CK 0289
High Courts20 Sept 2010Disposed Of
Shahid Ali Vs State of U.P.and others
Allahabad High Court · (2010) 09 AHC CK 0277
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 504
High Courts20 Sept 2010Dismissed
Anil Kumar Gautam Vs Subhash Chand Jain
Allahabad High Court · (2010) 09 AHC CK 0259
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)