High Courts21 Sept 2010Disposed Of
Constable 3168 Chandra Bhan Singh Vs State of U.P. & Ors.
Allahabad High Court · (2010) 09 AHC CK 0371
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,330 judgments · page 64 of 217
High Courts21 Sept 2010Disposed Of
Kusum Sailesh, Principal, M.C.H.S.S. Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0370
High Courts21 Sept 2010Dismissed
S.P. Memorial Institutue of Technology Vs Union of India and Others
Allahabad High Court · (2010) 09 AHC CK 0294
High Courts21 Sept 2010Dismissed
Kiran Yadav and others Vs State of U.P. and others
Allahabad High Court · (2010) 09 AHC CK 0293
High Courts21 Sept 2010Dismissed
Union of India & Ors. Vs Shreepad Bhat
Allahabad High Court · (2010) 09 AHC CK 0292
High Courts21 Sept 2010Dismissed
Shobha Gupta Vs Union of India Through Secy. Ministry of Petroleum New Delhi
Allahabad High Court · (2010) 09 AHC CK 0291
High Courts21 Sept 2010Allowed
Ramesh Kumar Sharma & Ors. Vs Chief Judicial Magistrate, Lucknow & Ors.
Allahabad High Court · (2010) 09 AHC CK 0290
High Courts21 Sept 2010Dismissed
Amit Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0228
High Courts21 Sept 2010Dismissed
Udal Singh Vs V.C., Bundelkhan University and Others
Allahabad High Court · (2011) 1 ADJ 681 : (2011) 1 AWC 932 : (2011) 1 UPLBEC 757
Constitution of India, 1950 — Article 15, 226, 341, 342, 342(1)
High Courts21 Sept 2010
Banwari Lal and Others Vs State of U.P. Jal Nigam and Others
Allahabad High Court · (2010) 09 AHC CK 0186
High Courts21 Sept 2010
C/M C.L. Jain Post Graduate College and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0180
Constitution of India, 1950 — Article 136, 226
High Courts21 Sept 2010
Nawab Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 09 AHC CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts21 Sept 2010
Diwakar Dauhalia Vs Gopilal Yadav and Others
Allahabad High Court · (2010) 09 AHC CK 0175
High Courts21 Sept 2010Dismissed
Om Prakash and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0174
High Courts21 Sept 2010Dismissed
Rameshwar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 09 AHC CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts21 Sept 2010
Siya Ram Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 945
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53, 7A, 7A(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19, 19(3)Penal Code, 1860 (IPC) — Section 302, 307, 364
High Courts21 Sept 2010Allowed
Anand Kishore (Constable Ex-174 T.P.) Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 911
High Courts21 Sept 2010Dismissed
Bhagwan Singh Vs Addl. Commissioner
Allahabad High Court · (2011) 2 ADJ 422
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27, 27(6), 6, 6A
High Courts21 Sept 2010
Narendra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 6189 : (2011) 1 UPLBEC 816
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101, 107, 2
High Courts21 Sept 2010Allowed
Harmendra Singh Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 934
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 82Penal Code, 1860 (IPC) — Section 120B, 249, 302, 406, 420