High Courts02 Aug 2010
Amarendra Pratap and Another Vs Rajesh Kumar Singh and Others
Allahabad High Court · (2010) 08 AHC CK 0145
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 110 of 226
High Courts02 Aug 2010Dismissed
Durga Das Vs Naubat Singh and Others
Allahabad High Court · (2010) 08 AHC CK 0141
High Courts02 Aug 2010
Dr. Anit Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0132
High Courts02 Aug 2010Dismissed
Krishna Murari Mishra Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0124
High Courts02 Aug 2010Allowed
Hari Om Sharma Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 569
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 304A
High Courts02 Aug 2010Allowed
Yogendra Vishwakarma @ Puru Vishwakarma Vs State of U.P. and Another
Allahabad High Court · (2011) 7 ADJ 17 : (2011) 4 BC 551
Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts02 Aug 2010Dismissed
Ejaz and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 410(1)
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 307, 323, 506
High Courts02 Aug 2010Dismissed
Mohammad Qais Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5613
High Courts02 Aug 2010Dismissed
Jaipal and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 575
Penal Code, 1860 (IPC) — Section 308, 323, 504, 506
High Courts02 Aug 2010Dismissed
Prakash Chand Agrawal Vs Presiding Officer, Labour Court (II) and Another
Allahabad High Court · (2010) 5 AWC 5318 : (2011) 1 LLJ 339 : (2011) LLR 167
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(z), 25, 25F, 6, 6N
High Courts02 Aug 2010
Laxminarayan Sharma Vs Bharat Singh and Others
Allahabad High Court · (2011) 4 AWC 3450 : (2011) 112 RD 407
High Courts02 Aug 2010Allowed
Udai Narain Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 378
Criminal Procedure Code, 1973 (CrPC) — Section 227Evidence Act, 1872 — Section 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67
High Courts01 Aug 2010Allowed
Girija Shanker Gupta Vs U.P.State Public Services Tribunal, Lucknow and others
Allahabad High Court · (2010) 08 AHC CK 0354
High Courts30 Jul 2010Allowed
Banke Lal Agarwal Vs Pradeep Kumar Jain
Allahabad High Court · (2010) 5 AWC 5174
Uttar Pradesh Municipalities Act, 1916 — Section 148, 2(2), 330
High Courts30 Jul 2010Dismissed
Dev Nath Yadav and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5742
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 29CUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 117(1), 117(6), 17
High Courts30 Jul 2010Allowed
Shrawan Kumar and Others Vs State of U.P. and Others
Allahabad High Court · AIR 2010 All 171
Pharmacy Act, 1948 — Section 19, 25, 46(2)Uttar Pradesh Pharmacy Rules, 1955 — Rule 5(1), 6(3), 6(4)
High Courts30 Jul 2010Disposed Of
Rameshwar Mahto Vs Commanding Officer
Allahabad High Court · (2010) 07 AHC CK 0437
Contempt of Courts Act, 1971 — Section 12
High Courts30 Jul 2010Disposed Of
Dau Dayal Mahila (P.G.) College Vs Rohit Nandan, I.A.S., Principal Secretary, Bsci Education
Allahabad High Court · (2010) 07 AHC CK 0389
High Courts30 Jul 2010Disposed Of
Jagram Singh Vs State of U.P. and Another
Allahabad High Court · (2010) 07 AHC CK 0365
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245(2), 482Penal Code, 1860 (IPC) — Section 352, 504, 506
High Courts30 Jul 2010Partly Allowed
Annu @ Rajendra Kumar Vs State Of U.P.
Allahabad High Court · (2010) 07 AHC CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324