High Courts03 Aug 2010Dismissed
Nand Lal Yadav Vs Dharmendra Singh and Another
Allahabad High Court · (2010) 08 AHC CK 0219
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 108 of 226
High Courts03 Aug 2010Allowed
State of U.P. and Others Vs Nand Kishore Chourasia
Allahabad High Court · (2010) 08 AHC CK 0214
Limitation Act, 1963 — Section 5
High Courts03 Aug 2010Allowed
Iliyas and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts03 Aug 2010
Masooq Ahmad Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0209
High Courts03 Aug 2010
Pitamber Singh Vs Pravin Shankar Rai, Regional Transport Officer
Allahabad High Court · (2010) 08 AHC CK 0200
High Courts03 Aug 2010
Munna Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0198
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Aug 2010
Ram Avatar Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0197
High Courts03 Aug 2010
Ramesh Chandra Mishra Vs Motor Accident Claims Tribunal/Special Judge (E.C. Act) and Others
Allahabad High Court · (2010) 5 AWC 4951
High Courts03 Aug 2010
Rafeeq Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0185
Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts03 Aug 2010
Mahaveer and Another Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts03 Aug 2010
Devendra Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0122
High Courts03 Aug 2010Allowed
Dinesh Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0114
High Courts03 Aug 2010Dismissed
Hansnath Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5622
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 167, 168A
High Courts03 Aug 2010Dismissed
Mithlesh Kumar and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 128 FLR 29
Uttar Pradesh Irrigation Department Singlars and Telephone Munshi Service Rules, 1954 — Rule 5A(1), 9, 9(2)
High Courts03 Aug 2010Dismissed
U.P. State Road Transport Corporation Vs Smt. Phoolraja and Others
Allahabad High Court · (2010) 5 AWC 4983
High Courts02 Aug 2010
Smt. Harjeet Kaur and Others Vs United India Insurance Co. Ltd. and Others
Allahabad High Court · (2010) 5 AWC 4980
Evidence Act, 1872 — Section 103, 62, 63Motor Vehicles Act, 1988 — Section 173, 96(2)
High Courts02 Aug 2010Dismissed
Vinod Pandey Vs State of U.P.
Allahabad High Court · (2011) 1 ACR 574
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 332
High Courts02 Aug 2010Dismissed
C/M, Sri Krishna Vidyapeeth Uchchatar Madhyamik Vidyalya and Another Vs Sri Hari Shankar Yadav and Others
Allahabad High Court · (2010) 08 AHC CK 0443
High Courts02 Aug 2010Disposed Of
Vidya Shankar Lal Vs Jagannath Prasad Srivastava and Others
Allahabad High Court · (2010) 08 AHC CK 0431
High Courts02 Aug 2010Allowed
Abzal Ahmad Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 558 : (2011) 6 RCR(Criminal) 1523
Penal Code, 1860 (IPC) — Section 149, 304, 308