High Courts04 Aug 2010Allowed
Nandan Singh Bora Vs State of U.P. Through Secretary Home
Allahabad High Court · (2010) 08 AHC CK 0279
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 106 of 226
High Courts04 Aug 2010Dismissed
Mohd. Siddiq Vs Munney Ansar @ Muneer Ansar and Others
Allahabad High Court · (2010) 08 AHC CK 0216
Motor Vehicles Act, 1988 — Section 149(2), 180, 3Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts04 Aug 2010
Sanjeev Sharma Alias Sunil Sharma Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts04 Aug 2010
Yashmeen and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts04 Aug 2010
Sudhir Kumar Head Constable Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0205
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 17(1)
High Courts04 Aug 2010
Union of India (UOI) and Another Vs Shri A.P. Singh and Others
Allahabad High Court · (2010) 08 AHC CK 0204
High Courts04 Aug 2010
Ram Kumar Gautam, Constable Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0196
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 17(1)
High Courts04 Aug 2010Allowed
Sita Ram and Another Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0192
High Courts04 Aug 2010
Praveen Kumar Katiyar Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Aug 2010
Azad and Another Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts04 Aug 2010Dismissed
Raghuveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0163
High Courts04 Aug 2010Dismissed
U.P.S.R.T.C. Vs Shiv Prasad
Allahabad High Court · (2010) 08 AHC CK 0156
High Courts04 Aug 2010Allowed
Dharmendra Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0140
Constitution of India, 1950 — Article 311, 311(2)
High Courts04 Aug 2010
Rajpal @ Rajaram Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts04 Aug 2010Allowed
State of U.P. Vs Industrial Tribunal and Others
Allahabad High Court · (2010) 5 AWC 5326 : (2010) 127 FLR 45
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts04 Aug 2010
Akhtar Vs Deputy Director Consolidation and Another
Allahabad High Court · (2010) 08 AHC CK 0115
Constitution of India, 1950 — Article 226
High Courts04 Aug 2010Dismissed
Har Charan Vs State of U.P. and Others
Allahabad High Court · (2010) 6 AWC 5990
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 2, 29
High Courts04 Aug 2010
Ishak and Others Vs State of U.P. and Another
Allahabad High Court · (2010) 08 AHC CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 420, 447, 452, 504
High Courts04 Aug 2010Dismissed
Mahendra and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 1182
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 482Penal Code, 1860 (IPC) — Section 307, 324, 504, 506
High Courts04 Aug 2010Allowed
Ramdei Vs State of U.P.
Allahabad High Court · (2011) CriLJ 542 : (2011) 8 RCR(Criminal) 424
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 202(2), 203Penal Code, 1860 (IPC) — Section 307, 379, 382, 427, 504