High Courts04 Aug 2010
Mahesh and Another Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0035
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 107 of 226
High Courts04 Aug 2010Allowed
State of U.P. and Others Vs Smt. Madhu Devi
Allahabad High Court · (2010) 08 AHC CK 0028
Constitution of India, 1950 — Article 13, 14, 21
High Courts04 Aug 2010Dismissed
Suresh Kumar Singhal Vs Smt. Kumud Tripathi
Allahabad High Court · (2010) 5 AWC 4978
Motor Vehicles Act, 1939 — Section 110D
High Courts03 Aug 2010Dismissed
Chanchal Kumar Tiwari, Principal Secretary, Forest Department and Others Vs Hari Shankar
Allahabad High Court · (2010) 6 AWC 6000 : (2011) 1 LLJ 581
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 141, 215, 226, 32
High Courts03 Aug 2010Allowed
Baboo and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 1 ACR 716 : (2011) 6 RCR(Criminal) 1412
Criminal Procedure Code, 1973 (CrPC) — Section 164, 319, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts03 Aug 2010Allowed
Akhilesh Kumar Tripathi Vs Deputy Director, Treasury and Pension and Another
Allahabad High Court · (2010) 08 AHC CK 0438
High Courts03 Aug 2010Allowed
Begraj Vs State of U.P.
Allahabad High Court · (2010) 08 AHC CK 0396
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts03 Aug 2010Allowed
Abdul Ali and Others Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0379
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 7
High Courts03 Aug 2010Allowed
P.L. Verma and Others Vs U.P. State Public Services Tribunal and Others
Allahabad High Court · (2010) 08 AHC CK 0370
High Courts03 Aug 2010Dismissed
Ram Yas and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 6 RCR(Criminal) 1423
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120(B), 218, 465, 467
High Courts03 Aug 2010Disposed Of
Nityanand Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0359
High Courts03 Aug 2010Disposed Of
Babu Ram Vs State of U.P. & Anr.
Allahabad High Court · (2010) 08 AHC CK 0328
Uttar Pradesh Intermediate Education Act, 1921 — Section 20Uttar Pradesh Intermediate Education Regulations, 1921 — Chapter 3 Part 2B, 7
High Courts03 Aug 2010Disposed Of
Sudhir Kumar Saxena Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0326
High Courts03 Aug 2010Disposed Of
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0292
Electricity Act, 2003 — Section 164, 176
High Courts03 Aug 2010Dismissed
Municipal Board Vs Vth ADDL.DISTT. and Sessions Judge and Others
Allahabad High Court · (2010) 08 AHC CK 0287
Uttar Pradesh Municipalities Act, 1916 — Section 184, 3, 5Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 3
High Courts03 Aug 2010Disposed Of
Rajeev Kumar Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0281
High Courts03 Aug 2010Dismissed
Latif Khan and another Vs Aman Ulla
Allahabad High Court · (2010) 08 AHC CK 0262
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts03 Aug 2010Dismissed
Rishipal Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0260
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 3Penal Code, 1860 (IPC) — Section 379Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts03 Aug 2010Dismissed
Israr Ahmad Vs Haji Shafiq Ahmad
Allahabad High Court · (2010) 08 AHC CK 0244
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts03 Aug 2010
Dr. Smt. Rana Nigam Vs State of U.P. and Others
Allahabad High Court · (2010) 08 AHC CK 0222