COURT ARCHIVE

Allahabad High Court judgments, 2010

4,510 judgments · page 112 of 226

High Courts29 Jul 2010Dismissed

Brahma Prakash Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 1 ACR 781

Arms Act, 1959 — Section 25, 27, 29Constitution of India, 1950 — Article 19, 226Penal Code, 1860 (IPC) — Section 153, 153B, 294

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High Courts29 Jul 2010Dismissed

Subhash Bhushan Sharma Vs 1st Addl. District Judge and Others

Allahabad High Court · (2010) 6 AWC 5744

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10A, Order 6 Rule 17, 146Limitation Act, 1963 — Section 5

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High Courts29 Jul 2010

Ravindra Singh Vs State of U. P. and Others

Allahabad High Court · (2010) 6 AWC 5604

Constitution of India, 1950 — Article 16Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(11)Uttar Pradesh Secondary Education Laws (Amendment) Act, 1975 — Section 22

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High Courts29 Jul 2010Dismissed

State of U.P. Vs Addl. Commissioner (Administration) and Others

Allahabad High Court · (2010) 6 AWC 5874

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10

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High Courts29 Jul 2010Allowed

Dinesh and Others Vs Addl. Commissioner and Others

Allahabad High Court · (2011) 4 AWC 3468

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122C(6), 122C(7), 333

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High Courts29 Jul 2010Disposed Off

Sadakat Ullah Khan and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 07 AHC CK 0429

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts29 Jul 2010Disposed Off

Smt. Shubha Vs State of U.P. and Another

Allahabad High Court · (2010) 07 AHC CK 0387

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 363, 366

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High Courts29 Jul 2010Disposed Of

Brij Bhushan and Shrawan Kumar Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0368

Penal Code, 1860 (IPC) — Section 302, 307, 504

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High Courts29 Jul 2010Disposed Off

Mumtaz Ahmad and Others Vs State of U.P. and Another

Allahabad High Court · (2010) 07 AHC CK 0367

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 409, 419, 420, 467, 468

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High Courts29 Jul 2010Dismissed

Ram Bhajan Vs State of U.P.

Allahabad High Court · (2010) 07 AHC CK 0359

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482

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High Courts29 Jul 2010Allowed

Dayanand Chakrawarty Vs State of U.P. & Ors.

Allahabad High Court · (2010) 07 AHC CK 0332

Fundamental Rules, 1963 — Rule 56(a)Uttar Pradesh Jal Nigam (Retirement on Age of Superannuation) Regulation, 2005 — Regulation 3, 4Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 3, 97

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High Courts29 Jul 2010Disposed Of

Ram Achal & Anr. Vs Board of Revenue, U.P., Lucknow & Ors.

Allahabad High Court · (2010) 07 AHC CK 0330

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52(1), 9AUttar Pradesh Land Revenue Act, 1901 — Section 34

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High Courts29 Jul 2010Disposed Of

Bhaiya Ram and Others Vs Joint Director of Consolidation, Allahabad and Others

Allahabad High Court · (2010) 07 AHC CK 0327

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High Courts29 Jul 2010Allowed

Shabbir Khan Vs IIIrd Addl.D.J. and others

Allahabad High Court · (2010) 07 AHC CK 0326

Limitation Act, 1963 — Section 5

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High Courts29 Jul 2010Dismissed

Sardar Khan (Dead) Through L.Rs. Vs Padam Singh and others

Allahabad High Court · (2010) 07 AHC CK 0324

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High Courts29 Jul 2010Dismissed

N.P.Singh Vs State of U.P.through the Principal Secretary, U.D., U.P.Secretariat, Lucknow, U.P. and another

Allahabad High Court · (2010) 07 AHC CK 0322

New Okhla Industrial Development (Preparation and Finalisation of Plan) Area Regulations, 1991 — Regulation 11(1), 4(1)(b), 9(c)Uttar Pradesh Industrial Area Development Act, 1976 — Section 6, 7

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High Courts29 Jul 2010Dismissed

Anisa Khan Vs State of U.P.Through Commissioner, Agra Division, Agra and others

Allahabad High Court · (2010) 07 AHC CK 0282

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High Courts29 Jul 2010Allowed

Dayanand Chakrawarty Vs State of U.P. and Others

Allahabad High Court · (2010) 07 AHC CK 0276

Constitution of India, 1950 — Article 14Fundamental Rules, 1963 — Rule 56(a)Uttar Pradesh Jal Nigam Services of Engineers (Public Health Branch) Regulations, 1978 — Regulation 31

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High Courts29 Jul 2010Allowed

Karamveer Singh and Another Vs State of U.P. and others

Allahabad High Court · (2010) 07 AHC CK 0260

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High Courts29 Jul 2010Dismissed

Antyoday Sewa Samiti Through Its Mantri Shanker Pal Singh Vs District Deputy Director of Consolidation/ Collector, Etah and Others

Allahabad High Court · (2010) 07 AHC CK 0237

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11

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