High Courts30 Jul 2010Allowed
Sandeep Kumar Jain & Ors. Vs State Transport Appellate Tribunal, U.P., Lucknow.
Allahabad High Court · (2010) 07 AHC CK 0333
Motor Vehicles Act, 1988 — Section 100(3), 104, 72
COURT ARCHIVE
Allahabad High Court judgments, 2010
4,510 judgments · page 111 of 226
High Courts30 Jul 2010Allowed
Ram Nath Yadav Vs State of U.P.through its Secretary (F & C.S.), Lucknow and others
Allahabad High Court · (2010) 07 AHC CK 0323
High Courts30 Jul 2010Dismissed
Ravi Shanker Bajpai and Others Vs Committee of Management, B.S.D.Inter College Chunniganj, Kanpur and Others
Allahabad High Court · (2010) 07 AHC CK 0311
High Courts30 Jul 2010Dismissed
Umme Ammara Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0309
Consumer Protection Act, 1986 — Section 10(3), 30(2)Consumer Protection Rules, 1987 — Rule 3(5)(e)
High Courts30 Jul 2010Partly Allowed
Annu Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0287
Penal Code, 1860 (IPC) — Section 300, 304 Part I
High Courts30 Jul 2010Allowed
Shanti Devi Vs D.J., Jhansi and another
Allahabad High Court · (2010) 07 AHC CK 0279
High Courts30 Jul 2010Dismissed
A.P.Madan Pal Singh (Head Constable 92) Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0261
High Courts30 Jul 2010Dismissed
Chandra Kumar Jain Vs Om Prakash Goyal
Allahabad High Court · (2010) 07 AHC CK 0225
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts30 Jul 2010Disposed Of
Amar Singh And Another Vs State of U.P.
Allahabad High Court · (2010) 07 AHC CK 0222
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jul 2010Allowed
Vinita Kotnala (Smt.) Vs State of Uttaranchal and others
Allahabad High Court · (2010) 07 AHC CK 0200
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2(b), 5
High Courts30 Jul 2010Allowed
State of Uttaranchal and others Vs Ramesh Chandra Joshi
Allahabad High Court · (2010) 07 AHC CK 0196
Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 4(h), 5, 7Uttar Pradesh Rural Engineering Services Subordinate Engineers Rules, 1984 — Rule 19, 3(g), 3(i)
High Courts30 Jul 2010Dismissed
Nagar Palika Parishad, Haridwar Vs District and Sessions Judge, Haridwar and another
Allahabad High Court · (2010) 07 AHC CK 0193
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 2(g), 4(1)
High Courts30 Jul 2010Dismissed
Sandip Singh Vs State of U.P. and Others
Allahabad High Court · (2010) 07 AHC CK 0133
High Courts30 Jul 2010
Smt. Bela Devi Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 6 AWC 5484
High Courts30 Jul 2010Dismissed
Durgesh Kumar Vs State of U.P. and others
Allahabad High Court · (2010) 127 FLR 509
High Courts30 Jul 2010Dismissed
Ram Baran Singh and others Vs U.P. State Sugar Corporation Ltd. and others
Allahabad High Court · (2010) 127 FLR 616
Constitution of India, 1950 — Article 226
High Courts30 Jul 2010Dismissed
Aneja Hire Purchase (P.) Ltd., Automobiles Finance Vs Addl. District Judge and Others
Allahabad High Court · (2010) 6 AWC 5624 : (2011) 1 CivCC 684
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts30 Jul 2010Dismissed
Pradeep Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 6 AWC 5621
High Courts30 Jul 2010
Smt. Kamla Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 113 RD 607
Constitution of India, 1950 — Article 215
High Courts30 Jul 2010
Bhagwati Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2878
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 299, 300, 300(3), 302