High Courts01 Jul 2008Allowed
Ranveer Singh Vs State of Uttar Pradesh
Allahabad High Court · (2008) 6 AWC 5855
Constitution of India, 1950 — Article 311, 341
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 87 of 158
High Courts01 Jul 2008Dismissed
New India Insurance Co. Ltd. Vs Megh Nath and Another
Allahabad High Court · (2008) 4 AWC 3381
High Courts01 Jul 2008Dismissed
Yogesh Kumar Pandey Vs State of U.P.
Allahabad High Court · (2008) 119 FLR 207
Penal Code, 1860 (IPC) — Section 307
High Courts01 Jul 2008Allowed
Ishwar Dayal Vs State of U.P., Dara Singh and Muneesh Kumar
Allahabad High Court · (2008) 07 AHC CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 156
High Courts01 Jul 2008Dismissed
Kanpur Electricity Supply Company Limited Vs Ashok and Labour Court-III
Allahabad High Court · (2008) 118 FLR 1156 : (2009) 1 LLJ 358
Electricity (Supply) Act, 1948 — Section 5Penal Code, 1860 (IPC) — Section 307, 394, 411, 420
High Courts01 Jul 2008Dismissed
Public Information Officer, Chief Minister''s Office, Civil Secretariat Govt. of U.P. Vs State Information Commission and Others
Allahabad High Court · (2008) 4 AWC 3574
Constitution of India, 1950 — Article 19, 21, 282, 283Right to Information Act, 2005 — Section 11, 18, 19, 2, 20
High Courts01 Jul 2008Allowed
Mukhya Rail Path Nirikshak Vs Commissioner
Allahabad High Court · (2010) 28 VST 395
Uttar Pradesh Trade Tax Act, 1948 — Section 2(h)
High Courts01 Jul 2008Dismissed
Manjusha Arora Vs State of U.P.
Allahabad High Court · (2008) 07 AHC CK 0050
Constitution of India, 1950 — Article 14, 16National Council for Teacher Education Act, 1993 — Section 15
High Courts01 Jul 2008Dismissed
Commissioner of Income Tax, Kanpur Vs Cement Distributors
Allahabad High Court · (2008) 07 AHC CK 0002
Income Tax Act, 1961 — Section 256(2)
High Courts30 Jun 2008Partly Allowed
K.A.S. Zainul Abdeen and Co. Vs Commissioner, Commercial Tax
Allahabad High Court · (2009) 23 VST 212
Uttar Pradesh Value Added Tax Act, 2008 — Section 59
High Courts30 Jun 2008Disposed Of
Vishwa Nath Chaudhri Vs Town Area Committee and Others
Allahabad High Court · (2008) 4 AWC 3544 : (2008) 105 RD 406
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 9
High Courts30 Jun 2008Allowed
State of U.P. Vs Mewa Lal
Allahabad High Court · (2008) 4 AWC 3406
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 106
High Courts30 Jun 2008Dismissed
Irshad Ali (since deceased) by L.Rs. and Another Vs Viresh Agarwal and Others
Allahabad High Court · (2008) 4 AWC 3468
Civil Procedure Code, 1908 (CPC) — Section 100, 80Evidence Act, 1872 — Section 74, 76, 81, 90
High Courts30 Jun 2008Dismissed
Ram Swaroop Vs Presiding Officer, Labour Court (First) and Others
Allahabad High Court · (2008) 118 FLR 800 : (2008) 3 LLJ 847
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(6), 6A
High Courts30 Jun 2008Disposed Of
Sudhir Vasudev and Another Vs The Commissioner, Kanpur Division and Others
Allahabad High Court · (2008) 06 AHC CK 0036
Stamp Act, 1899 — Section 29, 33
High Courts30 Jun 2008Dismissed
Acme Tele Power Ltd. Vs Sintex Industries Ltd.& Anr.
Allahabad High Court · (2008) 06 AHC CK 0024
Civil Procedure Code, 1908 (CPC) — Section 20(c)Patents Act, 1970 — Section 108
High Courts30 Jun 2008Allowed
Pappu Musalman and another Vs State of U.P.
Allahabad High Court · (2008) 06 AHC CK 0022
High Courts30 Jun 2008Allowed
Kamal Singh @ Jugunu Vs State of U.P.
Allahabad High Court · (2008) 06 AHC CK 0021
Uttar Pradesh Control of Goondas Act, 1970 — Section 10, 3
High Courts30 Jun 2008Allowed
The Commissioner, Sales Tax Vs S/S. Optron Power Tonics Ltd.
Allahabad High Court · (2010) 28 VST 465
Sales of Goods Act, 1930 — Section 21
High Courts30 Jun 2008Allowed
Collector Vs Sri Kastoor Chand Jain and Others
Allahabad High Court · (2008) 06 AHC CK 0018
Land Acquisition Act, 1894 — Section 18, 4