High Courts07 Jul 2008
Dinesh Singh Rathore Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3028
Penal Code, 1860 (IPC) — Section 302, 394, 411
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 85 of 158
High Courts07 Jul 2008
Commissioner of Trade Tax Vs Supersonic Industries
Allahabad High Court · (2010) 28 VST 318
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts07 Jul 2008Allowed
U.P. State Road Transport Corporation Vs Bulaki Das and U.P. Public Service Tribunal
Allahabad High Court · (2008) 07 AHC CK 0201
High Courts07 Jul 2008Dismissed
State of U.P.And Others Vs Panmati Devi And Another
Allahabad High Court · (2008) 07 AHC CK 0179
High Courts07 Jul 2008Dismissed
Modi Sugar Mills And Another Vs State of U.P.And Others
Allahabad High Court · (2008) 07 AHC CK 0178
Constitution of India, 1950 — Article 14Uttar Pradesh Sugarcane (Control) Order, 1966 — Clause 2(g), Clause 3(1)Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 16
High Courts07 Jul 2008Allowed
Fateh Mohammad Vs Deputy Director of Consolidation and others
Allahabad High Court · (2008) 07 AHC CK 0127
High Courts07 Jul 2008
Atar Singh Vs State of U.P.and others
Allahabad High Court · (2008) 07 AHC CK 0112
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts07 Jul 2008
Baldeo @ Baldev and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 3163 : (2008) 105 RD 274
High Courts07 Jul 2008
Tribhuwan Nath alias Pappu Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3009
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 7Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Jul 2008Dismissed
Bahraich Deen Vs Board of Revenue and Others
Allahabad High Court · (2009) 1 AWC 326 : (2008) 105 RD 471
Uttar Pradesh Land Revenue Act, 1901 — Section 14A(4)
High Courts06 Jul 2008Dismissed
Anuj Mangal Vs Integrated Capital Services
Allahabad High Court · (2008) 07 AHC CK 0146
Provincial Insolvency Act, 1920 — Section 13, 75(2)
High Courts04 Jul 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Khursheeda Bano and Others
Allahabad High Court · (2009) 1 AWC 355
High Courts04 Jul 2008Allowed
Meghraj Parihar Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3485
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts04 Jul 2008Dismissed
Commissioner, Trade Tax Vs Sagar Mal Ram Swaroop
Allahabad High Court · (2009) 26 VST 543
Uttar Pradesh Trade Tax Act, 1948 — Section 13A(4)
High Courts04 Jul 2008Allowed
U.P. State Electricity Board Vs Smt. Indirawati
Allahabad High Court · (2008) 119 FLR 10 : (2009) 1 LLJ 470 : (2008) 3 UPLBEC 2350
Industrial Disputes Act, 1947 — Section 4K
High Courts04 Jul 2008Dismissed
U.P.S.R.T.C. Vs Chhakauri Lal and Presiding Officer, Labour Court-V
Allahabad High Court · (2008) 118 FLR 892
Industrial Disputes Act, 1947 — Section 17B
High Courts04 Jul 2008Allowed
Deen Dayal Sharma Vs District Judge, Jhansi and others
Allahabad High Court · (2008) 07 AHC CK 0165
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts04 Jul 2008Allowed
Haridwar Hotels Pvt.Ltd. Vs Chief Revenue Commissioner/Chief Controller, Revenue "Tribunal, Uttaranchal, Dehradun & Anr.
Allahabad High Court · (2008) 07 AHC CK 0139
Stamp Act, 1899 — Article 23, Schedule 1
High Courts04 Jul 2008Allowed
Prem Chandra @ Monu Vs State of U.P. and Devi Prasad @ Nathu Ram Ojha
Allahabad High Court · (2009) 5 RCR(Criminal) 243
Dowry Prohibition Act, 1961 — Section 3, 4Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52, 53Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Jul 2008Allowed
Manoj (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 07 AHC CK 0100
Penal Code, 1860 (IPC) — Section 302