High Courts09 Jul 2008
Shamshad Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3014
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 84 of 158
High Courts09 Jul 2008Dismissed
Chaubisi Plastic Pvt. Ltd. Vs Deputy Labour Commissioner, Lucknow and others
Allahabad High Court · (2009) 120 FLR 89
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2A
High Courts09 Jul 2008Dismissed
Commissioner, Commercial Tax Vs Purwar Sales Corporation
Allahabad High Court · (2009) 23 VST 49
Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7)
High Courts09 Jul 2008
Arvind Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1679
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 395, 397
High Courts08 Jul 2008
Om Pal Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3024
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Jul 2008Dismissed
Yogendra Nath Tripathi Vs Inspector General, Central Industrial Security Force, Group Commandant, Central Industrial Security Force and Assistant Commandant, Central Industrial Security Force
Allahabad High Court · (2008) 118 FLR 1045
Fundamental Rules — Rule 56(j)
High Courts08 Jul 2008Dismissed
U.P. Export Corporation Limited Vs Hari Mohan Das Tandon and Others
Allahabad High Court · (2008) 4 AWC 3384
Contract Act, 1872 — Section 23Provincial Small Cause Courts Act, 1887 — Section 25Registration Act, 1908 — Section 17
High Courts08 Jul 2008Allowed
Nagar Palika Parishad Vs State of U.P.
Allahabad High Court · (2008) 4 AWC 3397 Supp : (2008) 4 AWC 3397
Uttar Pradesh Municipalities Act, 1916 — Section 298(2)(f)(b)
High Courts08 Jul 2008Dismissed
Uptron Powertronics Employees Union Vs The Presiding Officer, Labour Court (2), Uptron Powertronics Ltd. and The State of U.P.
Allahabad High Court · (2008) 118 FLR 1164
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(c), 2(i), 4K
High Courts08 Jul 2008Disposed Of
Wali Mohd. Vs Moin Khan
Allahabad High Court · (2008) 07 AHC CK 0164
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts08 Jul 2008Disposed Of
Abrar Iraki and others Vs Board of Revenue U.P.At Allahabad and others
Allahabad High Court · (2008) 07 AHC CK 0160
High Courts08 Jul 2008Allowed
Suresh Chandra Srivastava Vs State of U.P. and others
Allahabad High Court · (2008) 07 AHC CK 0114
High Courts08 Jul 2008
Krishan Kumar Vs Smt. Ruchi
Allahabad High Court · (2008) 4 AWC 3390 Supp : (2008) 4 AWC 3390 : (2008) 2 DMC 706
Family Courts Act, 1984 — Section 10Hindu Marriage Act, 1955 — Section 9
High Courts08 Jul 2008
Pramod Kumar Bhargava Vs State of U.P., B.D. Agarwal, Nanak Chandra Agarwal and Surendra Singh
Allahabad High Court · (2008) 07 AHC CK 0094
Criminal Law (Amendment) Act, 2005 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 190, 2, 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Jul 2008Dismissed
Satish Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 118 FLR 798 : (2008) 3 LLJ 879
High Courts08 Jul 2008Allowed
Shri Vinod Kumar Singh Vs State of Uttar Pradesh
Allahabad High Court · (2008) 4 AWC 3392 Supp : (2008) 4 AWC 3392 : (2008) 119 FLR 1149
High Courts08 Jul 2008
Arvind Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 3 ACR 2939
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 190, 190(1)(b), 2(g)Penal Code, 1860 (IPC) — Section 323, 323, 363, 364, 504
High Courts08 Jul 2008Dismissed
Ravi Kumar Vs State of U.P.
Allahabad High Court · (2008) 118 FLR 888
Industrial Disputes Act, 1947 — Section 6NUttar Pradesh Industrial Disputes Act, 1947 — Section 2(s)
High Courts08 Jul 2008
Commissioner, Trade Tax Vs Laxman Das Krishna Murari
Allahabad High Court · (2010) 28 VST 276
High Courts08 Jul 2008
Jitendra and Another Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1683
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 302, 356