High Courts11 Jul 2008Dismissed
Divisional Manager, National Insurance Co. Ltd. Vs Smt. Shimla and Others
Allahabad High Court · (2009) 1 AWC 193
Motor Vehicles Act, 1988 — Section 166, 168
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 82 of 158
High Courts11 Jul 2008Allowed
Rahul Kumar Proprietor of Sheetal Hotal Vs State of U.P.
Allahabad High Court · (2008) 118 FLR 796 : (2008) 3 LLJ 881
Child Labour (Prohibition and Regulation) Act, 1986 — Section 10, 3
High Courts11 Jul 2008Dismissed
Smt. Leena Katiyar Vs State of U.P. and Others
Allahabad High Court · (2008) 07 AHC CK 0188
Constitution of India, 1950 — Article 13, 166, 228Criminal Procedure Code, 1973 (CrPC) — Section 173, 24Penal Code, 1860 (IPC) — Section 173, 201, 302, 364, 364A
High Courts11 Jul 2008Dismissed
Bhargava Bhushan Press and Bhargava Offset Vs Industrial Tribunal-I and Mudran Karamchari Sangh affiliated Bhartiya Mazdoor Sangh
Allahabad High Court · (2008) 4 AWC 3525 Supp : (2008) 4 AWC 3525 : (2008) 118 FLR 916 : (2009) 2 LLJ 169
Constitution of India, 1950 — Article 226
High Courts11 Jul 2008
In Re: J.K. Cement Ltd.
Allahabad High Court · (2009) 90 SCL 151
COMPANIES ACT, 1956 — Section 391, 393
High Courts11 Jul 2008Dismissed
Raghubar Dayal Vs Addl. District Collector and Others
Allahabad High Court · (2008) 4 AWC 4120 : (2008) 105 RD 528
Constitution of India, 1950 — Article 226
High Courts11 Jul 2008Allowed
National Insurance Co. Ltd. Vs Shimla and Others
Allahabad High Court · (2010) ACJ 74
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts11 Jul 2008Dismissed
New India Assurance Co. Ltd. Vs Smt. Sukhbiri Devi and Others
Allahabad High Court · (2009) 1 AWC 186
Motor Vehicles Act, 1988 — Section 163A
High Courts10 Jul 2008
Kisan Brick Works Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 28 VST 327
Uttar Pradesh Trade Tax Act, 1948 — Section 7(3)
High Courts10 Jul 2008Dismissed
Parle Biscuits Pvt. Ltd. Vs Kabisco Agro Foods (India) Pvt. Ltd.
Allahabad High Court · (2008) 4 AWC 3404
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A
High Courts10 Jul 2008Dismissed
Smt. Chandra Prabha Vs State of U.P. and Others
Allahabad High Court · (2008) 07 AHC CK 0222
High Courts10 Jul 2008Dismissed
Nagar Palika Parishad Vs Smt. Shamshida and Others
Allahabad High Court · (2010) ACJ 1874 : (2008) 4 AWC 3380 Supp : (2008) 4 AWC 3380
High Courts10 Jul 2008Allowed
Ram Awadh Vs City Magistrate/Rent Control Officer, Jaunpur and others
Allahabad High Court · (2008) 07 AHC CK 0168
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16
High Courts10 Jul 2008Dismissed
Mohd.Kasim Vs Benaf and others
Allahabad High Court · (2008) 07 AHC CK 0166
Transfer of Property Act, 1882 — Section 109
High Courts10 Jul 2008Dismissed
District Co-operative Development Federation Ltd and Others Vs Regional Director, E.S.I.C.and Others
Allahabad High Court · (2008) 07 AHC CK 0149
Employees State Insurance Act, 1948 — Section 45B
High Courts10 Jul 2008Allowed
Lal Chandra Vs Kalawati Devi and Others
Allahabad High Court · (2008) 07 AHC CK 0148
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts10 Jul 2008Allowed
Imtiyaz Husain Vs Firdoshi Begam and others
Allahabad High Court · (2008) 07 AHC CK 0143
High Courts10 Jul 2008Allowed
Gaj Raj Singh Vs Deputy Director of Consolidation, Bulandshahar and others
Allahabad High Court · (2008) 07 AHC CK 0129
High Courts10 Jul 2008Disposed Of
Surendra Singh Vs Deputy Director of Consolidation, Moradabad and others
Allahabad High Court · (2008) 07 AHC CK 0123
High Courts10 Jul 2008
Chhidda Vs Deputy Director of Consolidation, Moradabad and another
Allahabad High Court · (2008) 07 AHC CK 0111