High Courts04 Jul 2008
Nawal (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 07 AHC CK 0099
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 86 of 158
High Courts04 Jul 2008Dismissed
Sheikh Rahim and Others Vs Cantonment Board and Another
Allahabad High Court · (2008) 4 AWC 3999
Civil Procedure Code, 1908 (CPC) — Section 100, 9Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts04 Jul 2008Allowed
Smt. Soniya and Others and Rajeev Sachdeva Vs State of U.P. and Another
Allahabad High Court · (2008) 07 AHC CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13
High Courts03 Jul 2008Dismissed
Israr and Others Vs Rafi and Others
Allahabad High Court · (2008) 4 AWC 3995 : (2008) 105 RD 476
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 18, 31, 4, 63, 74
High Courts03 Jul 2008Dismissed
Ram Nath Vs Presiding Officer, Labour Court and Sarshadi Lal Sugar and General Mills Ltd.
Allahabad High Court · (2008) 118 FLR 899
High Courts03 Jul 2008Allowed
Satish Kumar Pal Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3596 : (2008) 119 FLR 301 : (2009) 1 UPLBEC 169
Constitution of India, 1950 — Article 21, 226
High Courts03 Jul 2008Dismissed
U.P. State Road Transport Corporation Vs Ram Kumar through Bhartiya Mazdoor Sangh, Labour Court II and State of U.P.
Allahabad High Court · (2008) 07 AHC CK 0189
High Courts03 Jul 2008Partly Allowed
State Bank of India And Another Vs Sachiv, Agra Vanijiyik Bank Karamchari (Vetan Bhogi) Sahkari Rin Evam Sakh Samiti LTD.And others
Allahabad High Court · (2008) 07 AHC CK 0161
Uttar Pradesh Co-operative Societies Act, 1965 — Section 40(2), 40(3)
High Courts03 Jul 2008Dismissed
R.P. Srivastava Vs Pradeshik Cooperative Dairy Federation and others
Allahabad High Court · (2008) 07 AHC CK 0158
High Courts03 Jul 2008Dismissed
Kabindra Nath Rai Vs Union of India and Others
Allahabad High Court · (2008) 07 AHC CK 0154
High Courts03 Jul 2008Dismissed
Hazi Bahar Ahmad Vs State of U.P.And Others
Allahabad High Court · (2008) 07 AHC CK 0153
High Courts03 Jul 2008Dismissed
Kanti Prasad Om Prakash and others Vs Tejpal Gupta and others
Allahabad High Court · (2008) 07 AHC CK 0140
Civil Procedure Code Amendment Act, 1976 — Section 97(2)(m)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Jul 2008Dismissed
State of U.P. Vs Sobran and others
Allahabad High Court · (2008) 07 AHC CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 2008Dismissed
Gagan Kumar Sharma Vs The State of U.P. and Others
Allahabad High Court · (2009) 1 UPLBEC 428
High Courts02 Jul 2008Disposed Of
Vijay Kumar and others Vs Hari Gopal
Allahabad High Court · (2008) 07 AHC CK 0145
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts02 Jul 2008
Chandan Singh and others Vs State of U.P.and others
Allahabad High Court · (2008) 07 AHC CK 0107
Constitution of India, 1950 — Article 226
High Courts02 Jul 2008Dismissed
Deputy Director, Rajya Krishi Utpadan Mandi Parishad and Secretary, Krishi Utpadan Mandi Samiti Vs Presiding Officer, Labour Court and Udham Singh
Allahabad High Court · (2008) 118 FLR 895 : (2008) 2 UPLBEC 1664
Uttar Pradesh Industrial Disputes Act, 1947 — Section 33C(2)
High Courts02 Jul 2008Dismissed
The Union of India (UOI) Vs Abdul Qayum
Allahabad High Court · (2009) 1 AWC 305
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts02 Jul 2008
Matganjan and Others Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1673
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Jul 2008Disposed Of
A.B.C. Export Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 730
General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 12, 15, 17A, 2A