High Courts24 Jul 2008Dismissed
Ram Naresh Vs Civil Judge (J.D.), Pratapgarh and others
Allahabad High Court · (2008) 07 AHC CK 0170
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 77 of 158
High Courts24 Jul 2008Dismissed
Shuvpujan Yadav, Sanjeev Kumar Vs State of U.P. and others
Allahabad High Court · (2008) 07 AHC CK 0113
Uttar Pradesh Subordinate Civil Courts Inferior Establishments Rules, 1955 — Clause 4, 11, 4(2), 4(3), 6
High Courts24 Jul 2008Dismissed
Shiv Saran Lal Gupta and Another Vs Smt. Usha Kiran Gupta and Others
Allahabad High Court · (2008) 4 AWC 4182 : (2008) 105 RD 501
Limitation Act, 1963 — Section 30, 5
High Courts24 Jul 2008
Manoj Kumar Yadav Vs State of U.P., High Court of Judicature and District Judge
Allahabad High Court · (2008) 07 AHC CK 0044
Constitution of India, 1950 — Article 14, 16, 309
High Courts24 Jul 2008Dismissed
Birendra Kumar Jain Vs Narendra Kumar Jain and Others
Allahabad High Court · (2008) 105 RD 497
High Courts24 Jul 2008Allowed
Jai Prakash Agarwal and Shri Vijay Kumar Agarwal Vs State of U.P. and Others
Allahabad High Court · (2008) 07 AHC CK 0007
Uttar Pradesh Trade Tax Act, 1948 — Section 30
High Courts23 Jul 2008Dismissed
Hindalco Pragati Sheel Mazdoor Sabha Vs Industrial Tribunal (I), Hindustan Aluminium Co. Ltd. and Proprietor, Rajendra Kumar, Renukoot Canteen and Labour Supplies
Allahabad High Court · (2008) 119 FLR 966 : (2009) 2 LLJ 263
High Courts23 Jul 2008Dismissed
Hasib Ahamad Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 4175
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts23 Jul 2008Allowed
Shanti Devi Vs State of UP.and Others
Allahabad High Court · (2008) 07 AHC CK 0183
High Courts23 Jul 2008
Sushil Kumar Singh and others Vs Deputy Director of Consolidation, Varanasi and another
Allahabad High Court · (2008) 07 AHC CK 0106
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts23 Jul 2008Allowed
Badri Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 4177 : (2008) 105 RD 586
Civil Procedure Code, 1908 (CPC) — Section 9Land Acquisition Act, 1894 — Section 11, 30, 31, 48, 9
High Courts23 Jul 2008Dismissed
Medi Lal Vs Achala Khanna, Director, Rajay Shaishik Anushandhan and Training Course
Allahabad High Court · (2008) 6 AWC 5867
High Courts23 Jul 2008Allowed
Sudhir Kumar Jain Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3402 Supp : (2008) 4 AWC 3402 : (2008) 3 UPLBEC 2328
High Courts23 Jul 2008Allowed
State of Uttar Pradesh Vs Krishna Murari Lal
Allahabad High Court · (2008) 119 FLR 209
High Courts23 Jul 2008Allowed
Amod Kumar Agrawal and Another Vs State of U. P. and Others
Allahabad High Court · (2008) 4 AWC 3849 : (2008) 105 RD 414
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14
High Courts22 Jul 2008Dismissed
U.P. State Road Transport Corporation Vs The State of Uttar Pradesh and Sri Mewa Lal Sharma
Allahabad High Court · (2009) 1 AWC 321 : (2008) 119 FLR 15 : (2009) 1 LLJ 473
Uttar Pradesh Industrial Disputes Act, 1947 — Section 33C(2)
High Courts22 Jul 2008Partly Allowed
Commissioner, Trade Tax Vs Harbans Lal Mehrotra and Sons
Allahabad High Court · (2009) 25 VST 239
Uttar Pradesh Trade Tax Act, 1948 — Section 2(i)
High Courts22 Jul 2008Allowed
Ishwar Deen and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 307
Constitution of India, 1950 — Article 21, 309
High Courts22 Jul 2008Allowed
Subhas Yadav Vs State of U.P.and Others
Allahabad High Court · (2008) 07 AHC CK 0162
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
High Courts22 Jul 2008Allowed
Yusuf Vs State of U.P.
Allahabad High Court · (2008) 07 AHC CK 0138
Penal Code, 1860 (IPC) — Section 380, 411, 457