High Courts22 Jul 2008Allowed
R.D.Misra and others Vs Vth Additional District Judge, Meerut and another
Allahabad High Court · (2008) 07 AHC CK 0136
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 78 of 158
High Courts22 Jul 2008Partly Allowed
Indo Burma Petroleum Co.Ltd.and another Vs Meera Singhal and others
Allahabad High Court · (2008) 07 AHC CK 0115
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A(5)
High Courts22 Jul 2008
Badaruddin Vs State of U.P.and others
Allahabad High Court · (2008) 07 AHC CK 0109
Constitution of India, 1950 — Article 226
High Courts22 Jul 2008
Vedi Ram Vs Deputy Director of Consolidation Muzaffarnagar Camp, Meerut and others
Allahabad High Court · (2008) 07 AHC CK 0108
Constitution of India, 1950 — Article 226
High Courts22 Jul 2008Allowed
Prem Prasad Gupta Vs The State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 78
Constitution of India, 1950 — Article 14
High Courts22 Jul 2008
Bhagwan Das (D) and Another Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 537
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts22 Jul 2008Dismissed
The British India Corporation Ltd., Cawnpore Wollen Mills Branch Vs The Presiding Officer, Industrial (I) and Sri Nagendra Shah
Allahabad High Court · (2009) 1 AWC 30 : (2008) 119 FLR 970
Industrial Disputes Act, 1947 — Section 10, 33
High Courts21 Jul 2008Dismissed
Narendra Pal Singh Vs Ilam Chand Sharma
Allahabad High Court · (2008) 4 AWC 4198
Constitution of India, 1950 — Article 14, 226
High Courts21 Jul 2008Allowed
United India Insurance Co. Ltd. Vs Smt. Pushpa Devi and Others
Allahabad High Court · (2009) ACJ 2850 : (2009) 1 AWC 187
High Courts21 Jul 2008Allowed
New India Assurance Co Ltd Vs Kamla Devi and Others
Allahabad High Court · (2008) 07 AHC CK 0147
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jul 2008Allowed
Naresh Kumar Sonkar Vs State of U.P.and Others
Allahabad High Court · (2008) 07 AHC CK 0121
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 33, 47A
High Courts21 Jul 2008Dismissed
Sudarsha Awasthi Vs Union of India and Another
Allahabad High Court · (2008) 07 AHC CK 0118
Companies Act, 1956 — Section 217Constitution of India, 1950 — Article 102(1)(a), 226
High Courts21 Jul 2008Dismissed
Ramesh Gaur Vs Mahanideshak, Karagar Prashasan Evam Sudhar Sevaen and Others
Allahabad High Court · (2008) 4 AWC 3476 Supp : (2008) 4 AWC 3476
Constitution of India, 1950 — Article 330, 341, 342
High Courts21 Jul 2008
Tej Narain Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3542 Supp : (2008) 4 AWC 3542
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)
High Courts21 Jul 2008Allowed
Smt. Shakuntala Devi Vs District Inspector of Schools, Account Officer of the District Inspector of Schools and Committee of Management Sri Mulayam Singh Yadav Inter College
Allahabad High Court · (2008) 07 AHC CK 0061
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18(1)(b)
High Courts21 Jul 2008
The New India Assurance Company Ltd. Vs Smt. Kamal Devi and Others
Allahabad High Court · (2009) 1 AWC 196
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jul 2008
Monu Vs Jail Superintendent and Others
Allahabad High Court · (2008) 3 ACR 2947
Constitution of India, 1950 — Article 226Criminal Law (Amendment) Act, 1932 — Section 7National Security Act, 1980 — Section 10, 3(2), 3(4), 8(1)
High Courts21 Jul 2008Allowed
Jindal Irrigation Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2010) 28 VST 126
Central Sales Tax Act, 1956 — Section 15, 3, 5
High Courts20 Jul 2008Disposed Of
Kamla Kant Agrawal Vs State of U.P.and Others
Allahabad High Court · (2008) 07 AHC CK 0132
Constitution of India, 1950 — Article 19(1)(c), 226Societies Registration Act, 1860 — Section 25(2)Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7), 16CCC, 16D(4)
High Courts18 Jul 2008Allowed
Kedar Ram First (Retired), Collection Peon Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 8